Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

Krishna Kant Choubey vs Bihar Urban Infrastructure ... on 18 January, 2016

Author: Shivaji Pandey

Bench: Shivaji Pandey

         Patna High Court CWJC No.4779 of 2013 (3) dt.18-01-2016




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.4779 of 2013
                     ======================================================
                     1. Krishna Kant Choubey S/O Lt. Damodar Choubey R/O 45a, Anandpuri,
                     West Boring Canal Road, Patna, Post Office- Boring Road, Police Station-
                     S.K. Puri, District- Patna
                                                                          .... .... Petitioner/s
                                                       Versus
                     1. Bihar Urban Infrastructure Development Corporation (Buidco), Through
                     Its M.D. Having Office At 303, 3rd Floor, Maurya Tower, Maurya Lok
                     Complex, Budh Marg, Patna-800001
                     2. The Development Commissioner Cum Chairman Board Of Directors,
                     Bihar Urban Infrastructure Development Corporation (Buidco), Having
                     Office At Old Secretariat Building, Patna-800015
                     3. The Managing Director, Bihar Urban Infrastructure Development
                     Corporation (Buidco) Having Office At 303, 3rd Floor, Maurya Tower,
                     Maurya Lok Complex, Budh Marg, Patna-800001
                     4. Sri Anupam Kumar Suman, Irs S/O Not Known To The Petitioner
                     Presently Posted As Managing Director, Bihar Urban Infrastructure
                     Development Corporation (Buidco), Having Office At 303, 3rd Floor,
                     Maurya Tower, Maurya Lok Complex, Budh Marg, Patna-800001
                     5. The Company Secretary Bihar Urban Infrastructure Development
                     Corporation (Buidco), Having Office At 303, 3rd Floor, Maurya Tower,
                     Maurya Lok Complex, Budh Marg, Patna-800001
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s      :   Mr.
                     For the Respondent/s        : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                     ORAL ORDER

3    18-01-2016

Learned counsel for the petitioner and learned counsel for the respondents are present.

Learned counsel for the petitioner seeks permission to withdraw this writ application. Prayer is allowed. Accordingly, this writ application is dismissed as withdrawn.

This order has been passed in presence of learned counsel for the respondents.

(Shivaji Pandey, J) Amin/-

U