Patna High Court - Orders
Krishna Kant Choubey vs Bihar Urban Infrastructure ... on 18 January, 2016
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court CWJC No.4779 of 2013 (3) dt.18-01-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4779 of 2013
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1. Krishna Kant Choubey S/O Lt. Damodar Choubey R/O 45a, Anandpuri,
West Boring Canal Road, Patna, Post Office- Boring Road, Police Station-
S.K. Puri, District- Patna
.... .... Petitioner/s
Versus
1. Bihar Urban Infrastructure Development Corporation (Buidco), Through
Its M.D. Having Office At 303, 3rd Floor, Maurya Tower, Maurya Lok
Complex, Budh Marg, Patna-800001
2. The Development Commissioner Cum Chairman Board Of Directors,
Bihar Urban Infrastructure Development Corporation (Buidco), Having
Office At Old Secretariat Building, Patna-800015
3. The Managing Director, Bihar Urban Infrastructure Development
Corporation (Buidco) Having Office At 303, 3rd Floor, Maurya Tower,
Maurya Lok Complex, Budh Marg, Patna-800001
4. Sri Anupam Kumar Suman, Irs S/O Not Known To The Petitioner
Presently Posted As Managing Director, Bihar Urban Infrastructure
Development Corporation (Buidco), Having Office At 303, 3rd Floor,
Maurya Tower, Maurya Lok Complex, Budh Marg, Patna-800001
5. The Company Secretary Bihar Urban Infrastructure Development
Corporation (Buidco), Having Office At 303, 3rd Floor, Maurya Tower,
Maurya Lok Complex, Budh Marg, Patna-800001
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
3 18-01-2016Learned counsel for the petitioner and learned counsel for the respondents are present.
Learned counsel for the petitioner seeks permission to withdraw this writ application. Prayer is allowed. Accordingly, this writ application is dismissed as withdrawn.
This order has been passed in presence of learned counsel for the respondents.
(Shivaji Pandey, J) Amin/-
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