Bombay High Court
M/S. Fortpoint Automotive Mumbai ... vs The Designated Officer, Municipal ... on 5 March, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
APPEAL FROM ORDER NO. 141 OF 2018
M/s. Fortpoint Automotive Mumbai Private ....Appellant
Limited Thr. Its Mr. Mukund Ratnakar
Deshpande
V/S
The Designated Officer, Municipal Corporation ....Respondent
Of Greater Mumbai And Anr.
CORAM : SMT. ANUJA PRABHUDESSAI, J
DATE : 5th March, 2019
P.C. :
Due to paucity of time the matter is adjourned Stand Over to 02/04/2019.
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