Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(a) in The Rajasthan Law And Judicial Department Manual, 1952

(a)points arising for decision in a judicial or quasi-judicial proceedings before any court or tribunal or any officer empowered to exercise, jurisdiction in such proceeding under a statute;