(1)Where any person intends to construct or re-construct a building other than a hut within a village panchayat area he shall send to the Secretary. -(a)an application in writing together with a site plan of the land for the approval of the site and(b)and application in writing together with a ground plan, elevation and sections of the building and specification of the work for permission to execute the work.Explanation. - Building in this sub-section shall include a wall on the boundary of the public street or any height abutting any public street.
