Bombay High Court
Ajmera Housing Corporation Pune vs The Income Tax Settlement Commission, ... on 5 August, 2019
Bench: Akil Kureshi, S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) NO. 491 OF 2018
In
WRIT PETITION 2542 OF 2017
Ajmera Cements Private Limited ....Petitioner
V/S
The Income Tax Settlement Commission ....Respondent
,additional Bench-i And 2 Ors WITH NOTICE OF MOTION (WRIT PETITION) NO. 492 OF 2018 In WRIT PETITION 2553 OF 2017 Samjuben Shamalji And Anr. ....Petitioner V/S The Income Tax Settlement Commission Addl. ....Respondent Bench-i And 2 Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 496 OF 2018 In WRIT PETITION 2549 OF 2017 Shashikant S. Ajmera ....Petitioner V/S The Income Tax Settlement Commission ....Respondent Additional Bench - I And 2 Ors WITH NOTICE OF MOTION (WRIT PETITION) NO. 497 OF 2018 In Page 1/3 ::: Uploaded on - 05/08/2019 ::: Downloaded on - 06/08/2019 01:18:51 ::: WRIT PETITION 2540 OF 2017 Ajmera Land Developers And Constructio Co. ....Petitioner Pvt. Ltd.
V/S The Income Tax Settlement Commissioner And ....Respondent 2 Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 499 OF 2018 In WRIT PETITION 2551 OF 2017 Sankalpa Holding Private Limited ....Petitioner V/S The Income Tax Settlement Commissioner ....Respondent Additional Bench - I And 2 Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 500 OF 2018 In WRIT PETITION 2508 OF 2017 Nilkanth Corporation And Anr. ....Petitioner V/S The Income Tax Settlement Commission Addl. ....Respondent Bench-i And 2 Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 501 OF 2018 In WRIT PETITION 2552 OF 2017 Shree Precoated Steels Limited ....Petitioner V/S Page 2/3 ::: Uploaded on - 05/08/2019 ::: Downloaded on - 06/08/2019 01:18:51 ::: The Income Tax Settlement Commission And 2 ....Respondent Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 504 OF 2018 In WRIT PETITION 2572 OF 2017 Prudential Leasing Limited ....Petitioner V/S The Income Tax Settlement Commission ....Respondent Additional Bench - I And 2 Ors WITH NOTICE OF MOTION (WRIT PETITION) NO. 507 OF 2018 In WRIT PETITION 2503 OF 2017 Ajmera Housing Corporation Pune ....Petitioner V/S The Income Tax Settlement Commission, ....Respondent Additional Bench-i And 2 Ors Vasanti B. Patel For Applicant Mr. P. A. Narayanan For Res in NMW 501/2018 and Mr.Suresh Kumar For Res.in all other Motions CORAM : AKIL KURESHI & S.J. KATHAWALLA, JJ DATE : 5th August, 2019 P.C. :
Stand over to 19/08/2019.
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