Section 428 in The Coimbatore City Municipal Corporation Act, 1981
428. Obligation to give information of small-pox.
- Where an inmate of any dwelling-place within the City is suffering from small-pox, the head of the family to which, the inmate belongs and, in his default, the occupier or person in charge of such place, shall inform the Commissioner, the health officer, the medical registrar of the district, or the sanitary inspector of the division, with the least practicable delay.
