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[Cites 0, Cited by 16] [Section 18(1)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(1)(b) in Haryana Urban Development Authority Act, 1977

(b)that any person is in unauthorized occupation of any land of the [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] or building constructed thereon -