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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(4) in The Dedicated Freight Corridor Railway General Rules, 2018

(4)The starter, where only one such signal is provided, or the advanced starter shall be fixed at an adequate distance of not less than one hundred twenty meters outside all connections to which it refers and defining beginning of the block section, beyond which no train shall pass, without authority to proceed required under the system of working.