Patna High Court - Orders
The State Of Bihar & Ors vs Munna Kumar Jha on 11 February, 2010
Author: Dipak Misra
Bench: Dipak Misra
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.1623 of 2009
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
BIHAR, PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER VAISHALI
AT HAJIPUR
4. SUPERINTENDENT SADAR HOSPITAL, HAJIPUR, DISTT.-
VAISHALI
Versus
1. SOHAN ROY S/O SRI MAHESHWARI ROY R/O VILL.-
DHAMAUN, INAYATPUR, P.S.- SHAHPUR PATORI, DISTT.-
SAMASTIPUR
with
LPA No.1624 of 2009
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
VAISHALI, HAJIPUR
4. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, SAHDEI BUJURG, VAISHALI
Versus
1. SUNAINA DEVI W/O NEMA MALLICK R/O SAHDEI BUJURG,
P.S.- DESRI, DISTT.- VAISHALI
with
LPA No.1625 of 2009
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER
HEALTH DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
2. THE COMMISSIONER CUM SECRETARY HEALTH
DEPARTMENT, GOVERNMENT OF BIHAR, NEW
SECRETARIAT, PATNA
3. THE DIRECTOR HEALTH DEPARTMENT, GOVERNMENT OF
BIHAR, NEW SECRETARIAT, PATNA
4. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
DARBHANGA
6. THE ADDITIONAL CIVIL SURGEON CUM CHIEF MEDICAL
OFFICER DARBHANGA
Versus
2
1. DILIP KUMAR PURVEY S/O LATE HARI NARAYAN PRUVEY
R/O VILL.- BAKARGANJ, P.S.- LABERIA SARAI, DISTT.-
DARBHANGA
2. BIRENDRA KUMAR JHA S/O LATE TRIPTI NARAYAN JHA R/O
VILL.- RAMAPUR, P.S.- MAHESHPUR, DISTT.- SAMASTIPUR
3. JAWAHA LALA CHOUDHARY S/O LATE RADHA KANT
CHOUDHARY R/O VILL.- VINDPUR, P.S.- LAHERIA SARAI,
DISTT.- DARBHANGA
4. RAM SHANKAR JHA S/O SHRI MAHENDRA JHA R/O VILL.-
SINUWAR GOPAL, P.S.- LAHERIA SARAI, DISTT.- DARBHANGA
with
LPA No.1628 of 2009
1. THE STATE OF BIHAR
2. THE SECRETARY DEPARTMENT OF HEALTH, BIHAR
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICE, BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
DARBHANGA DIVISION, DARBHANGA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
DARBHANGA
6. THE CIVIL SURGEON CUM SUPERINTENDENT MADHUBANI
Versus
KISHOR KUMAR .
with
LPA No.1630 of 2009
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
MAGADH DIVISION, GAYA
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH THE
CHAIRMAN CUM DIRCTOR IN CHIEF HEALTH SERVICES,
GOVERNMENT OF BIHAR, PATNA
5. THE CIVIL SURGEON, CHIEF MEDICAL OFFICER JEHANABAD
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER ARWAL
7. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE KARPI, IN THE DISTRICT OF ARWAL
Versus
1. ABHAY KUMAR SINHA S/O DEOCHARAN SINHA R/O VILL.-
CHARMA, P.S.- MASAURHI, DISTT.- PATNA
with
LPA No.1632 of 2009
3
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
SECRETARY DEPARTMENT OF HEALTH AND FAMILY
WELFARE, GOVERNMENT OF BIHAR, NEW SECRETARIAT,
PATNA
2. THE DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, NEW SECRETARIAT, PATNA
3. THE DIRECTOR HEALTH SERVICES, GOVERNMENT OF
BIHAR, NEW SECRETARIAT, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
MAGADH DIVISION, GAYA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
JEHANABAD
6. THE IN-CHARGE MEDICAL OFFICER ADDITIONAL PRIMARY,
HEALTH CENTRE, PARASI BAZAR, ARWAL
Versus
1. NARENDRA KUMAR S/O SHRI AYODHYA PRASAD R/O
VILLAGE & P.O. SANDA, P.S.- ISLAMPUR, DISTT.- NALANDA
with
LPA No.1634 of 2009
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY HEALTH
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE THROUGH ITS CHAIRMAN - CUM -
DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
4. DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
5. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
6. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
DARBHANGA DIVISION, DARBHANGA
7. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
DARBHANGA
8. THE INCHARGE MEDICAL OFFICER ADDITIONAL PRIMARY
HEALTH CENTRE, ARAILA, HANUMAN NAGAR, DISTT.
DARBHANGA
Versus
1. MUNNA KUMAR JHA S/O LATE PARMANAND JHA R/O
VILLAGE AND P.O. BAHADURPUR DEKULI, P.S BAHADURPUR,
DISTT. DARBHANGA AT PRESENT POSTED AS CLERK,
ADDITIONAL PRIMARY HEALTH CENTRE, ARAILA,
HANUMAN NAGAR, DISTT.- DARBHANGA
with
LPA No.1635 of 2009
4
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
3. THE DEPUTY DIRECTOR HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
KISHANGANJ
5. THE IN-CHARGE MEDICAL OFFICER BLOCK KISHANGANJ,
KISHANGANJ
Versus
1. SAIYAD IMAM ANSARI S/O MOHAMMAD SHARFUDDIN R/O
VILL.- HALDIKHORA, P.S.- KOCHADHAMAN, DISTT.-
KISHANGANJ
with
LPA No.1636 of 2009
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY HEALTH SERVICES,
GOVERNMENT OF BIHAR, PATNA
3. THE COMMISSIONER SARAN DIVISION, CHAPRA
4. DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT OF
BIHAR, PATNA
5. THE SCREENING COMMITTEE MADE FOR SCREENING OF
APPOINTMENT OF HEALTH EMPLOYEES THROUGH ITS
CHAIRMAN BIHAR, PATNA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
GOPALGANJ
7. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, THARE, GOPALGANJ
Versus
1. AWADHESH KUMAR SINGH S/O LATE SHEO PUJAN SINGH R/O
VILL.- MANJHA GARH, P.S. MANJHA GARH, DISTT.
GOPALGANJ
with
LPA No.1637 of 2009
1. THE STATE OF BIHAR
2. THE COMMISSIONER-CUM-SECRETARY DEPARTMENT OF
HEALTH, GOVERNMENT OF BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
PATNA DIVISION, PATNA
Versus
5
1. SHEOKANT CHAUDHARY S/O LATE RAM LAGAN
CHAUDHARY R/O VILL.- KUNJWA, P.S.- BIHATA, DISTT.-
PATNA
with
LPA No.1639 of 2009
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH, MEDICAL EDUCATION AND
FAMILY WELFARE, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
3. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
CHAIRMAN HEALTH DEPARTMENT, BIHAR, PATNA
4. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER BHOJPUR
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER DISTT.
DARBHANGA
6. THE DISTRICT LEPROSY ERADICATION OFFICER
DARBHANGA
Versus
1. VIDYA NARAIN SINGH S/O UMA SHANKAR SINGH R/O VILL.-
JALPURA TAPA, P.S. CHANDI, DISTT. BHOJPUR
with
LPA No.1641 of 2009
1. THE STATE OF BIHAR
2. THE SECRETARY CUM COMMISSIONER DEPARTMENT OF
HEALTH SERVICES, GOVERNMENT OF BIHAR, NEW
SECRETARIAT, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
GOPALGANJ, DISTT.- GOPALGANJ
5. THE IN-CHARGE MEDICAL OFFICER BAIKUNTHPUR, P.S.
BAIKUNTHPUR, DISTT. GOPALGANJ
Versus
1. ISHWAR CHANDRA RAI S/O SRI DAROGA RAI R/O VILL.-
MAIRWAH-KARAN TOLA, P.S. KUCHAIKOT, DISTT.-
GOPALGANJ, WORKING AS COMPUTER, PRIMARY HEALTH
CENTRE, BAIKUNTHPUR, P.S. BAIKUNTHPUR, DISTT.
GOPALGANJ
with
LPA No.1642 of 2009
1. THE STATE OF BIHAR
2. THE COMMISSIONER - CUM - SECRETARY HEALTH
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
6
3. THE ENQUIRY COMMITTEE THROUGH ITS CHAIRMAN - CUM -
DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
BIHAR, PATNA
4. THE DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
5. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
SARAN AT CHAPRA
6. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, EKMA, DISTT.- SARAN
Versus
1. DHURANDHAR SINGH S/O LATE MANGAL SINGH R/O VILL.-
HANSRAJPUR, P.S.- EKMA, DISTT.- SARAN, CHAPRA
with
LPA No.1643 of 2009
1. THE STATE OF BIHAR
2. THE CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA
3. THE COMMISSIONER CUM SECRETARY DEPARTMENT OF
HEALTH, GOVERNMENT OF BIHAR, PATNA
4. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
JEHANABAD
5. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, KAKO IN THE DISTRICT OF JEHANABAD
Versus
1. DHANANJAY KUMAR VERMA S/O SRI SHIV PRASAD SINGH
R/O VILL.- PIRBIGHA, P.S.- CHANDAUTI, P.O. RASALPUR IN
THE DISTRICT OF GAYA
with
LPA No.1590 of 2009
1. THE STATE OF BIHAR
2. COMMISSIONER CUM SECRETARY HEALTH SERVICES,
GOVERNMENT OF BIHAR, PATNA
3. DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
BIHAR, PATNA
4. THE SCREENING COMMITTEE MADE FOR SCREENING OF
APPOINTMENT OF HEALTH EMPLOYEES THROUGH ITS
CHAIRMAN BIHAR, PATNA
5. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER GOPALGANJ
6. THE MEDICAL OFFICER INCHARGE, PRIMARY HEALTH
CENTRE GOPALGANJ
Versus
1. NARENDRA KUMAR SINGH S/O LATE SHREENATH SINGH R/O
VILL.- MAKHACHAK, P.S.- DIGBARA, DISTT.- SARAN
with
LPA No.1 of 2010
7
1. THE STATE OF BIHAR
2. THE SECRETARY, HEALTH DEPTT., BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
MADHUBANI
Versus
1. SRI KRISHNA LALL S/O LATE RAGHUNATH R/O VILL.-
POTHIA, P.O. JAMUA, DISTT.- ARARIA
with
LPA No.2 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY TO THE GOVERNMENT, HELATH DEPTT., BIHAR,
PATNA
2. THE DIRECTOR-IN-CHIEF, DEPTT. OF HEALTH, BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. MOBARAK ANSARI S/O MD. MAHBOOB R/O MOHALLA SADAR
HOSPITAL CAMPUS, LINE BAZAR, PURNEA, POST OFFICE
PURNEA, POLICE STATION K.HAT, DISTT.- PURNEA
with
LPA No.3 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY, DEPTT. OF HEALTH, BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
3. THE DISTRICT MAGISTRATE, PURNEA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
PURNEA
Versus
1. MATHURA NATH CHAMPAI S/O LATE MADHO PRASAD R/O
VILL.- SUNDI BIGHA, P.S. AKANGARSARAI, DISTT.- NALANDA
2. MADAN PRASAD YADAV (DRIVER) S/O SHIV NANDAN
PRASAD YADAV R/O VILL. LAL DARWAZA, MIRCHI TALAB,
P.S. SADAR, DISTT.- MUNGER
3. MD. ABDUL JABBAR S/O HIMASUDDIN R/O VILL.- HARE
RAMPUR, P.S.- BAISI, DISTT.- PURNEA
4. DIN BANDHU DIWAKAR S/O SRI RAM KRISHNA PRASAD
YADAV R/O VILL.- MARANGA, P.S. K.HAT, DISTT.- PURNEA
5. LAXMAN KUMAR S/O HARI NANDAN MANDAL R/O VILL.-
RAMPUR, P.S.- SURSAND, DISTT.- MADHEPURA
8
6. MD. NOMAN S/O SALIMUDDIN R/O MOHALLA PARSURAI, P.S.
AMAUR, DISTT.- PURNEA
with
LPA No.4 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY, DEPTT. OF HEALTH & FAMILY WELFARE, GOVT.
OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE DEPUTY DIRECTOR HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. ASHOK KUMAR VERMA S/O LATE RAJENDRA PRASAD R/O
VILL.- TELWA, KHARKA, P.S. NOUHATTA, DISTT.- SAHARSA
AT PRESENT RESIDING AT SHASTRI NAGAR, P.S. SADAR,
PURNEA, DISTT.- PURNEA
with
LPA No.5 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
MAGADH DIVISION, GAYA
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
CHAIRMAN CUM DIRECTOR IN-CHIEF HEALTH SERVICES,
GOVT. OF BIHAR, PATNA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
JEHANABAD
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, ARWAL
7. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE, KARPI, ARWAL
8. THE IN-CHARGE MEDICAL OFFICER, ADDITIONAL PRIMARY
HEALTH CENTRE, KINJAR, IN THE DISTRICT OF ARWAL
9. THE ADDITIONAL PRIMARY HEALTH CENTRE, KINJAR, IN
THE DISTRICT OF ARWAL
Versus
1. RAKESH KUMAR S/O SRI BINDESHWAR SHARMA R/O KAURI,
P.O. DEHIYA, P.S. PALIGANJ, DISTT.- PATNA
with
LPA No.6 of 2010
1. THE STATE OF BIHAR
9
2. THE COMMISSIONER CUM SECRETARY, HEALTH DEPTT.,
GOVT. OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE, THROUGH ITS CHAIRMAN-CUM-
DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
PATNA
4. THE DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR, PATNA
5. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
SARAN DIVISION, CHAPRA
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER, SARAN
AT CHAPRA
7. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE, GORKHA, DISTT.- SARAN
Versus
1. RAJESH KUMAR SINHA S/O LATE KAMLA PRASAD SINHA R/O
MOHALLA- HEM NAGAR COLONY, P.O. SANDHA, P.S.
MUFASSIL, DISTT.- SARAN, CHAPRA
with
LPA No.7 of 2010
1. THE STATE OF BIHAR
2. PRINCIPAL SECRETARY, DEPTT. OF HEALTH AND FAMILY
WELFARE, GOVT. OF BIHAR, PATNA
3. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
PATNA
4. DISTRICT MAGISTRATE, PURNEA, DISTT.- PURNEA
5. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
6. IN-CHARGE MEDICAL OFFICER, PRIMARY HEALTH CENTRE,
RUPOULI, DISTT.- PURNEA
Versus
1. PARMANAND MANDAL S/O SRI BHAGWAT MANDAL R/O
VILL.- KHARKATTA, P.O. BAHADURA, P.S. BHAWANIPUR
RAJDHAM, DISTT.- PURNIA
with
LPA No.8 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT,
VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE DIVISIONAL COMMISSIONER, SARAN DIVISION,
CHAPRA, DISTT.- SARAN
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
GOPALGANJ
10
Versus
1. AJEET KUMAR SRIVASTAW S/O LATE INDRASAN PRASAD R/O
VILL.- CHHAWHI KHAS, P.O. GOPALGANJ, P.S.-
MANJHAGARH, DISTT.- GOPALGANJ
with
LPA No.9 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY, HEALTH AND FAMILY WELFARE DEPTT., GOVT.
OF BIHAR, NEW SECRETARIAT, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNIA
4. DISTRICT LEPROSY CONTROL OFFICER, PURNIA
Versus
1. UPENDRA NARAYAN MANDAL S/O LATE YADU NANDAN R/O
VILL.- HATWARIYA, P.S. PIPARA, DISTT.- SUPAUL
with
LPA No.10 of 2010
1. THE STATE OF BIHAR THROUGH THE SECRETARY, HEALTH
AND FAMILY WELFARE DEPTT., GOVT. OF BIHAR, NEW
SECRETARIAT, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
4. DISTRICT MAGISTRATE CUM COLLECTOR, PURNEA
Versus
1. MD.SHAMSHUDDIN S/O ZAHIR BUX R/O PARSA KATTA
TALBARI, POLICE STATION DISTRICT PURNEA
with
LPA No.11 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY TO THE GOVERNEMENT, HEALTH DEPTT.,
BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, DEPTT. OF HEALTH, BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
PURNIA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. SAGUNLATA DEVI W/O JUGESHWAR LAL DAS R/O VILL.-
KHARAIA BASTI, P.S. AND DISTT.- ARARIA
11
2. SHAKUNTALA DEVI W/O MAHABIR MEHTAR R/O MOHALLA
SADAR HOSPITAL CAMPUS, LINE BAZAR, BLUE, PARA ROAD,
P.S. K.HAT, DISTT.- PURNEA
with
LPA No.12 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT
VIKASH BHAWAN, BALI ROAD, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
NEW SECRETARIAT VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
GOPALGANJ
Versus
1. DUDH NATH SAH S/O LATE BANARSI SAH R/O VILL. AND P.O.
SWAREJI, P.S. MIRGANJ, DISTT.- GOPALGANJ
with
LPA No.14 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY, DEPTT. OF HEALTH, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
MAGADH DIVISION, GAYA
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
CHAIRMAN CUM DIRECTOR IN CHIEF, HEALTH SERVICES,
GOVT. OF BIHAR, PATNA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
JEHANABAD
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER, ARWAL
7. THE IN-CHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE, KAROI, IN THE DISTRICT OF ARWAL
Versus
1. SATYENDRA KUMAR S/O SRI SHIVJIVAN SINGH R/O VILL.-
SARMASTPUR, P.S. KARPI, DISTT.- ARWAL
with
LPA No.15 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
MAGADH DIVISION, GAYA
12
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
CHAIRMAN CUM DIRECTOR IN CHIEF, HEALTH SERVICES,
GOVT. OF BIHAR, PATNA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
JEHANABAD
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER, ARWAL
7. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE KARPI, DISTT.- ARWAL
8. THE IN-CHARGE MEDICAL OFFICER, ADDL. PRIMARY
HEALTH CENTRE, SAHAR TELPA IN THE DISTRICT OF ARWAL
Versus
1. MAHESH PRASAD SINGH S/O ADITYA SINGH R/O VILL.-
JAMUHARI, P.S. MEHENDIYA, DISTT.- ARWAL
with
LPA No.16 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH GOVT. OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
TIRHUT DIVISION, MUZAFFARPUR
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
VAISHALI AT HAJIPUR
5. THE ADDITIONAL CHIEF MEDICAL OFFICER, VAISHALI AT
HAJIPUR
Versus
1. RATNESH KUMAR SINGH S/O SRI SHIV DAYAL SINGH R/O
VILL.- MATHURAPUR, P.S.- BIDDUPUR, DISTT.- VAISHALI
with
LPA No.17 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER
HEALTH DEPARTMENT, GOVT. OF BIHAR, PATNA
2. THE COMMISSIONER CUM SECRETARY HEALTH
DEPARTMENT, GOVT. OF BIHAR, NEW SECRETARIAT, PATNA
3. THE DIRECTOR HEALTH DEPARTMENT GOVT. OF BIHAR,
NEW SECRETARIAT, PATNA
4. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
DARBHANGA
6. THE ADDITIONAL CIVIL SURGEON CUM CHIEF MEDICAL
OFFICER, DARBHANGA
Versus
13
1. BIMAL CHANDRA JHA S/O LATE RAGHU CHANDRA JHA R/O
VILL.- MANIGIYA, P.S. MANIGIYA, DISTT.- MADHUBANI
2. SATYA NARAYAN MAHTO S/O SRI LAXMI MAHTO R/O VILL.-
MAGHOALA, P.S. SAKRI, DISTT.- MADHUBANI
3. BINODANAND JHA S/O LATE CHOTAHU JHA R/O VILL.-
BELOAN, P.S. NAWADA (BAHERA), DISTT.- DARBHANGA
4. SITA KANT CHOUDHARY S/O LATE MAHABIR CHOUDHARY
R/O VILL.- MAHIPATTI, P.S. LEHARIA SARAI, DISTT.-
DARBHANGA
5. DILIP KUMAR RAI S/O LATE RAM BALLABH RAI R/O VILL.-
NAMAPUR, P.S. NAMAPUR, DISTT.- SAMASTIPUR
with
LPA No.18 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY, DEPARTMENT OF HEALTH, GOVT. OF BIHAR,
PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
NALANDA AT BIHAR SHARIF
4. THE IN-CHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE, CHANDI, DISTT.- NALANDA
Versus
1. PRASADI SINGH S/O LATE BHATU PRASAD R/O VILL.-
RAITHA, P.S. CHANDI, DISTT.- NALANDA
with
LPA No.19 of 2010
1. THE STATE OF BIHAR
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
PATNA
3. ADDITIONAL SECRETARY, HEALTH, MEDICAL EDUCATION
AND FAMILY WELFARE, GOVT. OF BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
LAKHISARAI
Versus
1. SATYA BHAMA DEVI @ SAT BHAMA DEVI W/O SRI LALAN
KUMAR R/O VILL.- MUSTAFAPUR, P.O. DIGHARI, DISTT.-
MUNGER
with
LPA No.20 of 2010
1. THE STATE OF BIHAR
2. CHIEF SECRETARY STATE OF BIHAR, SECRETARIATE, PATNA
14
3. COMMISSIONER CUM SECRETARY HEALTH DEPTT.,
SECRETARIAT, PATNA
4. ADDITIONAL DIRECTOR HEALTH DEPARTMENT, PATNA
5. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, MUNGER
6. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, LAKHISARAI
Versus
1. SHEELA KUMARI D/O LATE RUPA RAM R/O MOHALLA-
MUSSALAHPUR, BEHIND MIDDLE SCHOOL, POST
MAHENDRU, P.S. PIRBAHORE, DISTT.- PATNA
with
LPA No.21 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT,
VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE DIVISIONAL COMMISSIONER SARAN DIVISION, CHAPRA,
DISTT.- SARAN
4. THE CHIEF MEDICAL OFFICER CUM CIVIL SURGEON,
GOPALGANJ
5. THE MEDICAL OFFICER IN-CHARGE REFERRAL HOSPITAL,
BHORE, DISTT.- GOPALGANJ
Versus
1. RAM KUMAR LAL S/O LATE BRIJ BHUSHAN LAL R/O VILL.-
BIRAUL, WESTERN TOLA, P.O. BIRAUL, P.S. PANDAUL,
DISTT.- MADHUBANI
with
LPA No.22 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT,
VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE DIVISIONAL COMMISSIONER SARAN DIVISION, CHAPRA,
DISTT.- SARAN
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
GOPALGANJ
5. THE MEDICAL OFFICER IN-CHARGE REFERRAL HOSPITAL,
UNCHAKA GAON, DISTT.- GOPALGANJ
Versus
15
1. SHANKAR PRASAD GUPTA S/O SRI SHUKH DEO PRASAD R/O
VILL.- NAYA TOLA, SHYAM CHAK, P.O. CHAPRA, P.S. CHAPRA
TOWN, DISTT.- SARAN
with
LPA No.23 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT,
VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
GOPALGANJ
Versus
1. JAI RAM PRASAD S/O LATE RAMDEO PRASAD R/O VILL.-
JIGNA GOPAL, P.O. JIGNA JAGARNATH, P.S. MIRGANJ, DISTT.-
GOPALGANJ
with
LPA No.26 of 2010
1. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY,
DEPTT. OF HEALTH, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES GOVT. OF
BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
MAGADH DIVISION, GAYA
4. THE DEPARTMENT ENQUIRY COMMITTEE THROUGH ITS
CHAIRMAN-CUM-DIRECTOR IN CHIEF, HEALTH SERVICES,
GOVT. OF BIHAR, PATNA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
JEHANABAD
6. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE, MAKHDUMPUR IN THE DISTRICT OF JEHANABAD
Versus
1. MANJU DEVI W/O JAGANNATH THAKUR R/O VILL.- TEHTA,
P.S. MAKHDUMPUR IN THE DISTRICT OF JEHANABAD
with
LPA No.49 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPTT. OF HEALTH GOVT. OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. ASSISTANT DIRECTOR, HEALTH SERVICES (FALERIA
CONTROL) BIHAR, PATNA
16
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
VAISHALI AT HAJIPUR
5. THE ADDITIONAL CHIEF MEDICAL OFFICER, VAISHALI AT
HAJIPUR
Versus
1. ASHOK KUMAR MAHTO S/O SRI YAMUNA MAHTO R/O VILL.-
CHOUKI, P.S.- SAKEBPUR KAMAL, DISTT.- BEGHUSARAI
with
LPA No.50 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY TO THE GOVT., HEALTH DEPARTMENT, BIHAR,
PATNA
2. THE DIRECTOR-IN-CHIEF, DEPTT. OF HEALTH, BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. MD.GYASUDDIN S/O SHEKH BASIR R/O MOHALLA SADAR
HOSPITAL CAMPUS, LINE BAZAR, PURNEA, POST OFFICE
PURNEA, POLICE STATION K.HAT, DISTT.- PURNEA
with
LPA No.51 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY TO THE GOVERNMENT HEALTH DEPTT. BIHAR,
PATNA
2. THE DIRECTOR-IN-CHIEF, DEPARTMENT OF HEALTH, BIHAR,
PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICE
PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. RAM NARESH THAKUR S/O LATE KUER THAKUR R/O
KHAJUHATTI, P.S.- BAIKUNTHPUR, DISTT.- GOPALGANJ
with
LPA No.52 of 2010
THE STATE OF BIHAR & ORS .
Versus
SATYENDRA KUMAR .
with
17
LPA No.53 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY, HEALTH MEDICAL
EDUCATION AND FAMILY PLANNING GOVT. OF BIHAR, NEW
SECRETARIAT, PATNA
3. DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
NEW SECRETARIAT, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
GOVT. OF BIHAR, DARBHANGA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
DARBHANGA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
MADHUBANI
7. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE, BAHERI, DISTT.- DARBHANGA
Versus
1. RAM PUKAR YADAV S/O LATE BHOLA YADAV R/O VILL.-
BHOJPANDAUL, P.S. BISFI, DISTT.- MADHUBANI
with
LPA No.55 of 2010
THE STATE OF BIHAR & ORS .
Versus
YOGENDRA KUMAR .
with
LPA No.56 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY HEALTH SERVICES,
GOVERNMENT OF BIHAR, PATNA
3. THE COMMISSIONER SARAN DIVISION, CHAPRA
4. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
5. THE SCREENING COMMITTEE MADE FOR SCREENING OF
APPOINTMENT OF HEALTH EMPLOYEES THROUGH ITS
CHAIRMAN, BIHAR, PATNA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
GOPALGANJ
7. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, MAUJHA, GOPALGANJ
Versus
1. SHAMBHU NATH SINGH S/O LATE MUNSHI SINGH R/O VILL.-
KOLHUA, P.O. AND P.S. MAUJHA GARH, DISTT.- GOPALGANJ
with
LPA No.57 of 2010
18
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY TO THE GOVERNMENT HEALTH DEPARTMENT
BIHAR, PATNA
2. THE DIRECTOR IN CHIEF DEPARTMENT OF HEALTH, BIHAR,
PATNA
3. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER PURNEA
5. THE DISTRICT MAGISTRATE PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
Versus
1. RAM BAHADUR KAMAT S/O LATE BHAILAL KAMAT R/O
VILL. AND P.O.- KOTHIA, P.S.- JHANJHARPUR, DISTT.-
MADHUBANI
with
LPA No.58 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY TO THE GOVERNMENT HEALTH DEPARTMENT
BIHAR, PATNA
2. THE DIRECTOR IN CHIEF DEPARTMENT OF HEALTH, BIHAR,
PATNA
3. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER PURNEA
5. THE DISTRICT MAGISTRATE PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
Versus
1. RAM PRAKASH PASWAN S/O LATE TITHAR PASWAN R/O
VILL.- KESHOPUR, P.S. ALAMNAGAR, DISTT.- PURNEA
with
LPA No.61 of 2010
THE STATE OF BIHAR & ORS .
Versus
DUDH NATH PRASAD .
with
LPA No.63 of 2010
THE STATE OF BIHAR & ORS .
Versus
BISRAM SAH .
with
LPA No.64 of 2010
1. THE STATE OF BIHAR
19
2. THE COMMISSIONER CUM SECRETARY, HEALTH
DEPARTMENT GOVERNMENT OF BIHAR,PATNA
3. THE DIRECTOR -IN-CHIEF , HEALTH SERVICE GOVERNMENT
OF BIHAR, PATNA
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
CHAIRMAN NAMELY , MANORANJAN CHATURVEDI
DEPARTMENT OF HEALTH , GOVERNMENT OF BIHAR, PATNA
5. THE REGIONAL DEPUTY DIRECTOR , HEALTH SERVICES
MAGADH DIVISION, GAYA
6. THE CIVIL SURGEON -CUM-CHIEF MEDICAL OFFICER
JEHANABAD CUM ARWAL
7. COMMISSIONER GAYA DIVISION, GAYA
8. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE BLOCK KURTHA,DISTT-ARWAL
9. THE INCHARGE MEDICAL OFFICER, ADDITIONAL PRIMARY
HEALTH CENTRE KURTHA, IN THE DISTRICT OF ARWAL
Versus
1. AMRESH KUMAR SINGH S/O SRI CHANDRAMA SINGH R/O
VILL SOHSA, P.S.MAHANDIA,DISTT-ARWAL
with
LPA No.65 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPTT. OF HEALTH GOVT. OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
VAISHALI AT HAJIPUR
4. SUPERINTENDENT SADAR HOSPITAL, HAJIPUR, DISTT.-
VAISHALI
Versus
1. PARWATI DEVI @ PARVATI DEVI W/O LATE RAMESHWAR
SINGH R/O VILL.- RAM BHADRA, P.S.- HAJIPUR, DISTT.-
VAISHALI
with
LPA No.66 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER-CUM-SECRETARY, HEALTH DEPTT.,
BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
TIRHUT DIVISION, MUZAFFARPUR
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
SHEOHAR
20
6. THE SUPERINTENDENT, SUB-DIVISIONAL HOSPITAL,
SHEOHAR
7. THE HEAD CLERK, CIVIL SURGEON OFFICE, SHEOHAR
8. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
SITAMARHI
9. THE MEDICAL OFFICER INCHARGE OF PRIMARY HEALTH
CENTRE, PUPERI, SITAMARHI
Versus
1. ASHOK KUMAR, MALE WARD ATTENDENT, SUB-DIVISIONAL
HOSPITAL, SHEOHAR S/O LATE ASH NARAYAN CHOUDHARY
R/O VILL.- DHARAMPUR, POST- BHITHHE, P.S. PUPERI, DISTT.-
SITAMARHI
with
LPA No.67 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT
VIKASH BHAWAN, BAILY ROAD, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
NEW SECRETARIAT VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
GOPALGANJ
Versus
1. PASHUPATI NATH THAKUR S/O LATE KEDAR NATH THAKUR
R/O VILL.- HATHUA DAKSHIN TOLA, P.O. HATHUA, P.S.-
MIRGANJ, DISTT.- GOPALGANJ
with
LPA No.73 of 2010
1. THE STATE OF BIHAR
2. SECRETARY DEPARTMENT OF HEALTH, GOVERNMENT OF
BIHAR, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
GOPALGANJ
Versus
1. BIPIN BIHARI UPADHYAY S/O BHRIGU ASHRAM UPADHYAY
R/O VILL.- BHOBHICHAK, P.O.- NECHUA JALALPUR, P.S.
KUCHARIKOAT, DISTT. GOPALGANJ, PRESENTLY STENO
CUM TYPIST IN THE OFFICE OF THE CIVIL SURGEON CUM
CHIEF MEDICAL OFFICER, GOPALGANJ
with
LPA No.75 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
SECRETARY HEALTH MEDICAL EDUCATION AND FAMILY
21
WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, NEW
SECRETARIAT, VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, NEW
SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
GOPALGANJ
Versus
1. KAPILDEO PRASAD S/O SRI PARAS NATH SAHAY R/O VILL.-
MAKSUDPUR, P.O.-SASAMUSA, P.S.- VAHKAGAON, DISTT.-
GOPALGANJ
with
LPA No.77 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY, DEPARTMENT OF
HEALTH GOVERNMENT OF BIHAR,PATNA
3. THE CIVIL SURGEON CUM - CHIEF MEDICAL OFFICER
BHOJPUR , AT ARA
4. THE TREASURY OFFICER BHOJPUR AT ARA
5. THE DIRECTOR IN CHIEF, HEALTH SERVICES GOVERNMENT
OF BIHAR, PATNA
6. THE SPECIAL SECRETARY, HEALTH DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
7. THE DEPUTY DIRECTOR , HEALTH DEPARTMENT
GOVERNMENT OF BIHAR, PATNA
8. DR. CHANDRESH VIKRAM SINGH, DEPUTY DIRECTOR ,
HEALTH SERVICES GOVERNMENT OF BIHAR, PATNA
9. DR. RAVINDRA NARAYAN PANDEY , DEPUTY DIRECTOR,
HEALTH SERVICES GOVERNMENT OF BIHAR, PATNA
Versus
1. MOHAN SINGH S/O SURYA NARAYAN SINGH R/O MOH KARI,
P.S.ARAH, DISTT-BHOJPUR
with
LPA No.79 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
3. THE DEPARTMENTAL ENQUIRTY COMMITTEE THROUGH ITS
CHAIRMAN NAMELY MANORANJAN CHATURVEDI HEALTH
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
4. THE COMMISSIONER MAGADH DIVISION, GAYA
5. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
MAGADH DIVISION, GAYA
22
6. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
JEHANABAD
7. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, GHOSI, JEHANABAD
Versus
1. MANOJ KUMAR S/O SRI BIJAY KUMAR R/O MAKHDUMPUR,
P.S. MAKHDUMPUR IN THE DISTRICT JEHANABAD
with
LPA No.91 of 2010
1. THE STATE OF BIHAR
2. THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
3. THE COMMISSIONER CUM SECRETARY DEPTT. OF HEALTH
GOVT. OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
MAGADH DIVISION, GAYA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
JAHANABAD
6. THE INCHARGE MEDICAL OFFICER, ADDITIONAL PRIMARY
HEALTH CENTRE, BISTOL, DISTT.- JAHANABAD
Versus
1. MITHILESH SHARMA S/O GUPTESHWAR SHARMA R/O VILL.-
SAHAR TELPA, P.S. KARPI, DISTT.- JAHANABAD
with
LPA No.92 of 2010
1. THE STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY,
DEPTT. OF HEALTH AND FAMILY WELFARE, GOVT. OF
BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE DEPUTY DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. GHAN SHYAM PRASAD SINGH S/O INDU BHUSHAN SINGH R/O
VILL.- JAMUNIA, P.S. SIMRI BAKHTIARPUR, DISTT.- SAHARSA
with
LPA No.98 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY TO THE GOVERNMENT, HEALTH DEPTT., BIHAR,
PATNA
2. THE DIRECTOR IN CHIEF DEPARTMENT OF HEALTH, BIHAR,
PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES
PURNEA DIVISION, PURNEA
23
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. LEELA DEVI W/O SRI SURESH MALLICK R/O MOHALLA-
DONER CHOWK, PRABHAT COLONY, P.S. K.HAT, DISTT.-
PURNEA
with
LPA No.100 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY TO THE GOVERNMENT, HEALTH DEPTT., BIHAR,
PATNA
2. THE DIRECTOR-IN-CHIEF DEPTT. OF HEALTH, BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES
PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. RADHA BALLABH SINGH S/O LATE RAMWATER SINGH R/O
VILL.- DALPUR, P.S. CHAUTHAM, DISTT.- KHAGARIA
with
LPA No.101 of 2010
1. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT.
OF BIHAR
2. THE SECRETARY CUM COMMISSIONER DEPARTMENT OF
HEALTH GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
JAHANABAD
Versus
1. SHYAM NARAYAN KUMAR S/O RAM NATH SHARMA R/O
VILL.- NAGWAN, P.S. GHOSHI, DISTT.- JAHANABAD
with
LPA No.105 of 2010
1. THE STATE OF BIHAR
2. THE DIRECTOR -IN-CHIEF , HEALTH SERVICES BIHAR,
PATNA
3. THE DEPUTY SECRETARY, DEPARTMENT OF HEALTH AND
FAMILY WELFARE GOVERNMENT OF BIHAR,PATNA
4. THE DEPUTY DIRECTOR ,HEALTH SERVICES BIHAR, PATNA
24
5. THE CHAIRMAN, ENQUIRY COMMITTEE OF VALID
APPOINTMENT , HEALTH SERVICES BIHAR, PATNA
6. THE CHIEF MEDICAL OFFICER-CUM-CIVIL SURGEON
SAMASTIPUR
7. THE MEDICAL OFFICER IN-CHARGE , ADDITIONAL PRIMARY
HEALTH CENTRE HASANPUR, SAMASTIPUR
Versus
1. SHIV NATH RAUT S/O SRI SUKH DEO RAUT R/O VILL
JAMSAM, P.O.JAMSAM, DISTT-MADHUBANI
with
LPA No.106 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER -CUM -SECRETARY,DEPARTMENT OF
HEALTH GOVERNMENT OF BIHAR,PATNA
3. THE DIRECTOR -IN-CHIEF, HEALTH SERVICES
GOVERNMENT OF BIHAR,PATNA
4. THE REGIONAL DEPUTY DIRECTOR ,HEALTH SERVICES
PATNA DIVISION , PATNA
Versus
1. MAKESH SHARMA S/O LATE YADUNANDAN SHARMA R/O
VILL PITWANS,P.S. NAUBATPUR, DISTT-PATNA
2. JWALA PRASAD S/O SRI BANARSI LAL R/O VILL
ASTHAWAN,P.S.ASTHAWAN,DISTT-NALANDA
with
LPA No.108 of 2010
1. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
GOVERNMENT OF BIHAR,PATNA
2. THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF
HEALTH GOVERNMENT OF BIHAR,PATNA
3. THE DIRECTOR -IN- CHIEF, HEALTH SERVICES
GOVERNMENT OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR , HEALTH SERVICES
PATNA DIVISION, PATNA
5. SUPERINTENDENT GURU GOBIND SINGH HOSPITAL PATNA
CITY,PATNA
Versus
1. JAGESHWAR PRASAD S/O RAM BHAJAN RAM R/O VILL
GHOURDOUR, P.S.LAKHRIA, DISTT-PATNA
with
LPA No.113 of 2010
1. THE STATE OF BIHAR , THROUGH THE PRINCIPAL
SECRETARY, DEPARTMENT OF HEALTH AND FAMILY
WELFARE GOVERNMENT OF BIHAR,PATNA
25
2. THE DIRECTOR IN CHIEF , HEALTH SERVICES GOVERNMENT
OF BIHAR,PATNA
3. THE DEPUTY DIRECTOR , HEALTH SERVICES BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
Versus
1. JAWAHAR LAL BISWAS S/O BALDEO BISWAS R/O VILL
PANKI,P.S.PRANPUR,DISTT-KATIHAR
with
LPA No.114 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH GOVERNMENT OF BIHAR,PATNA
2. THE DIRECTOR -IN-CHIEF , HEALTH SERVICES
GOVERNMENT OF BIHAR,PATNA
3. THE DEPUTY DIRECTOR , HEALTH SERVICES GOVERNMENT
OF BIHAR,PATNA
4. THE REGIONAL DEPUTY DIRECTOR , HEALTH SERVICES
MAGADH DIVISION , GAYA
5. THE ADDITIONAL COLLECTOR MAGADH DIVISION , GAYA
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
JEHANABAD
7. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
CHAIRMAN CUM DIRECTOR IN CHIEF HEALTH DEPARTMENT
GOVERNMENT OF BIHAR,PATNA
8. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE RATNI FARIDPUR, JEHANABAD
Versus
1. ASHOK KUMAR S/O SRI BAJIR MAHTO R/O VILL SINGARHAT
, P.S.SOHSARAI,IN THE DISTRICT NALANDA
with
LPA No.116 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
SECRETARY, TO THE GOVERNMENT HEALTH DEPARTMENT
BIHAR, PATNA
2. THE DIRECTOR -IN-CHIEF , DEPARTMENT OF HEALTH
BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR , HEALTH SERVICES
PURNEA DIVISION , PURNEA
4. THE DIVISIONAL COMMISSIONER PURNEA
5. THE DISTRICT MAGISTRATE PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
Versus
1. RAMANAND JHA S/O SRI TURANT JHA R/O VILL BARDAHA,
P.O.AMARI, PS.KHODAWANDPUR, DISTT-BEGUSARAI
26
with
LPA No.126 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES GOVERNMENT
OF BIHAR, PATNA
3. THE DEPUTY DIRECTOR HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
Versus
1. MOHAMMAD QUISER IMAM S/O MD. HABIBUR RAHMAN R/O
VILL.- BAHADURGANJ, P.S.- BAHADURGANJ, DISTT.-
KISHANGANJ
with
LPA No.129 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY GOVERNMENT
HEALTH MEDICAL EDUCATION AND FAMILY WELFARE
DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER ROHTAS
AT AND POST OFFICE, SASARAM, DISTT.- ROHTAS
5. THE MEDICAL OFFICER INCHARGE, PRIMARY HEALTH
CENTRE DINARA AT AND POST OFFICE DINARA, DISTT.-
ROHTAS
Versus
1. HARI SHANKAR RAM S/O LATE PHULWARI RAM R/O VILL.-
ARILA, RAGHUNATHPUR, P.O.- SARAON, DISTT.- ROHTAS
with
LPA No.138 of 2010
1. THE STATE OF BIHAR
2. PRINCIPAL SECRETARY, DEPARTMENT OF HELATH AND
FAMILY WELFARE, GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HELATH SERVICES GOVT. OF
BIHAR, PATNA
4. THE DISTRICT MAGISTRATE, PURNIA DISTT- PURNIA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNIA
6. INCHARGE MEDICAL OFFICER, PRIMARY HELATH CENTRE,
BAINSEE, PURNIA, DISTT- PURNEA
Versus
1. BINOD KUMAR S/O SHRI CHATTU SINGH R/O VILL-
MANDACHH AND P.O AND P.S- SOHSARAI, DISTT- NALANDA
with
27
LPA No.141 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY, HELATH DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HELATH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
PURNEA
Versus
1. RANJEET KUMAR S/O SRI DINESH PRASAD SAH R/O VILL-
KASWA, P.S- KASWA, DISTT- PURNEA
with
LPA No.144 of 2010
1. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT.
OF BIHAR, PATNA
2. THE SECRTARY CUM COMMISSIONER, DEPARTMENT, OF
HEALTH GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SERVICES GOVT.OF
BIHAR, PATNA
4. THE RGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
MAGADH DIVISION, GAYA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
JAHANABAD
Versus
1. VIJAY PRASAD S/O ABADH NANDAN PRASAD SINGH ,R/O
VILL SRI BIGHA, P.S- SAKURA BAGH, DISTT- JEHANABAD
with
LPA No.148 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER-CUM-SECRETARY, HEALTH
DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN-CHIEF, HEALTH DEPARTMENT, GOVT. OF
BIHAR, PATNA
4. THE ASSISTANT DIRECTOR, HEALTH DEPARTMENT, BIHAR,
PATNA
5. THE CIVIL SURGEON CUM-CHIEF MEDICAL OFFICER,
SUPAUL AND MADHUBANI
Versus
1. BEDANAND SINGH S/O SHRI KARI SINGH R/O VILL-DHOLI,
P.S- PHAPTIYAHI, DISTT- SUPAUL
with
LPA No.150 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY, HEALTH DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, BIHAR, PATNA
28
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
PURNEA
Versus
1. RAJANAND CHOUDHARY S/O LATE NITYANAND
CHOUDHARY R/O VILL BHATWAR, P.O- PAKRI, P.S- JOKIHAT,
DISTT- PURNEA
with
LPA No.151 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
SECRTARY, HEALTH MEDICAL EDUCATION AND FAMILY
WELFARE DEPARTMENT, GOVT. OF BIHAR, NEW
SECRETARAIT, VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
GOPALGANJ
Versus
1. RAJ BALI PRASAD S/O LATE MAHADEO PRASAD R/O VILL
SWARAJIT, P.S- MIRGANJ, DISTT- GOPALGANJ
with
LPA No.159 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY, HEALTH
DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SRVICES, GOVT. OF
BIHAR, PATNA
4. THE RGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
PATNA DIVISION, PATNA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
BHOJPUR, ARA
6. THE ADDITIONAL MEDICAL OFFICER, BHOJPUR, ARA
Versus
1. NAURANGI PRASAD GUPTA S/O SRI MADAN PRASAD GUPTA
R/O VILL PANDABIGHA, P.S- BELAGANJ, DISTT- GAYA
2. SURYADEO SINGH S/O LATE BRIJ RAJ SINGH R/O VILL
MAHUAR, P.S- BRAHAMPUR, DISTT-BUXAR
3. RAM NARESH SINGH, S/O BASUDEO SINGH R/O VILL
SHEOPUR, P.S- ARA, DISTT- BHOJPUR
with
LPA No.160 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY, DEPARTMENT OF HELATH AND FAMILY
WELFARE, GOVT. OF BIHAR, PATNA
29
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE DEPUTY DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
KISHANGANJ
5. THE IN-CHARGE, MEDICAL OFICER, KOCHADHAMAN,
KISHANGANJ
Versus
1. PARASH LAL SAH S/O ROOPLAL SAH R/O MOH- TELIBASTI,
P.S- KISHANGANJ, DISTT- KISHANGANJ
with
LPA No.171 of 2010
1. THE STATE OF BIHAR
2. SECRETARY CUM COMMISSIONER HEALTH SERVICES,
BIHAR, PATNA
3. REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES KOSHI
DIVISION, SAHARSA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNIA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
Versus
1. PANNA PRASAD SINGH S/O JAWAHAR PRASAD R/O VILL.-
MALLDIHA, P.S.- BARHARA KOTHI, DISTT.- PURNEA
with
LPA No.177 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY , HEALTH DEPARTMENT BIHAR, PATNA
3. THE DIRECTOR -IN-CHIEF HEALTH SERVICES BIHAR,PATNA
4. THE CIVIL SURGEON-CUM -CHIEF MEDICAL OFFICER
PURNEA
Versus
1. SATISH CHANDRA JHA S/O DINESH CHANDRA JHA R/O VILL
MANGALWAR, P.O.MANGALWAR CHARAIYA,P.S.CHOPRA
RAM NAGAR, DISTT-PURNEA
with
LPA No.180 of 2010
1. THE STATE OF BIHAR
2. SECRETARY DEPTT. OF HEALTH, GOVT. OF BIHAR, PATNA
3. DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
5. DY. DIRECTOR (ADMINISTRATION), HEALTH SERVICES,
BIHAR, PATNA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
KHAGARIA
30
Versus
1. NAGENDRA SINGH S/O SHRI BAIDYANATH SINGH R/O VILL.-
NAWADA, P.S.- RAGHUNATHPUR, DISTT.- SIWAN
with
LPA No.183 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRTARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVT OF
BIHR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE DEPUTY DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNIA
Versus
1. RAMDEO NARAYAN PRASAD S/O SUKHDEO NARAIN PRASAD
R/O VILL- KANHAIYA CHAK, P.S KANHAIYA CHAK, DISTT-
MUNGER
with
LPA No.186 of 2010
1. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY,
GOVT. OF BIHAR, PATNA
2. THE COMMISSIONER AND SECRETARY, HEALTH
DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
PURNIA DIVISION, PURNIA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
DARBHANGA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNIA
7. THE IN-CHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE, RUPAULI, DISTT- PURNIA
8. THE COMMITTEE THROUGH ITS CHAIRMAN, DIRECTOR-IN-
CHIEF, HEALTH SERVICES BIHAR, PATNA
Versus
1. JAINENDRA KUMAR JHA S/O SHRI YUGAL KISHORE JHA R/O
VILL-NATHPUR, PO- BHOUWA DEORHI, P.S- RUPAULI, DISTT-
PURNIA
with
LPA No.187 of 2010
1. THE STATE OF BIHAR
2. THE CHIEF SECRETARY GOVT. OF BIHAR, PATNA
3. THE COMMISSIONER-CUM-SECRETARY, HEALTH DEPTT.,
GOVT. OF BIHAR, PATNA
31
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
AURANGABAD
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, ARWAL
Versus
1. BIRENDRA KUMAR VERMA S/O SRI PREM LAL SINGH R/O
VILL.- HARPIA, BADAULI, P.S. PALIGANJ, DISTT.- PATNA
with
LPA No.189 of 2010
1. THE STATE OF BIHAR THROUGH THE DIRECTOR IN CHIEF
HEALTH SERVICES, BIHAR, PATNA
2. THE DEPUTY DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
3. THAT THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
BEGUSARAI, DISTT.- BEGUSARAI
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
DARBHANGA, DISTT.- DARBHANGA
5. THE INCHARGE MEDIAL OFFICER PRIMARY HEALTH
CENTRE, BALIA, DISTT.- BEGUSARAI
Versus
1. MISHR KUMAR S/O SRI DIPLAL PRASAD R/O VILL.- RAMPUR
PARORI, P.S. SITAMARHI, DISTT.- SITAMARHI
with
LPA No.190 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
SECRETARY DEPTT. OF HEALTH, BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, DEPTT. OF HEALTH, BIHAR, PATNA
3. THE DISTRICT MAGISTRATE, PURNEA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
Versus
1. ARVIND KUMAR (DRIVER) S/O RAGHU MAHTO R/O VILL.-
KAKHRA, P.S. SAH SARAI, DISTT.- NALANDA
with
LPA No.196 of 2010
1. THE STATE OF BIHAR
2. THE CHIEF SECRETARY BIHAR, PATNA
3. THE SECRETARY CUM COMMISSIONER, HEALTH
DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE ADDITIONAL DIRECTOR, HEALTH SERVICES (FAMILY
WELFARE) GOVT. OF BIHAR, PATNA
5. THE RGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, NALANDA (BIHAR SHARIF)
7. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
NALANDA (BIHAR SHARIF)
32
8. THE IN-CHARGE MEDICAL OFFICER, REFERRAL HOSPITAL,
ASTHAWAN, NALANDA (BIHAR SHARIF)
Versus
1. KAROO SAO S/O SRI BHULAN SAO R/O VILL- KORUT,M POST-
GUNJARCHAK, P.S- CHANDI, DISTT- NALANDA (BIHAR
SHARIF)
with
LPA No.198 of 2010
1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, HEALTH MEDICAL
EDUCATION AND FAMILY PLANNING, GOVT. OF BIHAR,
PATNA
3. THE DISRECTOR -IN-CHIEF, HEALTH SERVICES, GOVT.OF
BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
SAHARSA, DISTT- SAHARSA
5. THE IN-CHARGE, MEDICAL OFFICER, MAHESHI, DISTT-
SAHARSA
Versus
1. KUMARI RITA VERMA W/O SHIVA SHANKAR KANTH D/O
UPENDRA LAL DAS, R/O VILL- BANGOUN, PO- BANGOUN, P.S-
BANGOUN, DISTT- SAHARSA, PRESENT POSTAL ADD-
KUMARI RITA VERMA, C/O RAMAN KUMAR VERMA, TAGORE
COACHIN BEORO, KAYATHA TOLA, SAHARSA (EAST TO
RAILWAY LOKOSHED, SAHARSA) PIN- 852201
with
LPA No.201 of 2010
1. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY,
BIHAR, PATNA
2. THE SECRETARY CUM HEALTH COMMISSIONER
DEPARTMENT OF MEDICAL EDUCATION AND FAMILY
WELFARE, BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR
4. THE DISTRICT MAGISTRATE, PURNEA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
PRUNEA
Versus
1. JAGDISH MISHRA S/O SOBHA NAND MISHRA R/O VILL AND
P.O- HARIRAHI, DISTT- PURNEA
with
LPA No.202 of 2010
1. THE STATE OF BIHAR
33
2. THE COMMISSIONER AND SECRETARY, HEALTH
DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE THRIOUGH ITS CHAIRMAN CUM
DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR PATNA
5. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
DARBHANGA, DIVISION, DARBHANGA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
DARBHANGA
7. THE INCHARGE MEDICAL OFFICER, ADDITIONAL PRIMARY
HEALTH CENTRE, HAYAGHAT DISTT- DARBHANGA
Versus
1. RANI KUMARI W/O SRI AJIT KUMAR THAKUR R/O VILL-
SAMARTHA, P.S- BIBHUTINAGAR, DISTT- SAMASTIPUR
with
LPA No.203 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
SECRETARY DEPARTMENT OF HEALTH BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
3. THE DISTRICT MAGISTRATE PURNEA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
PURNEA
Versus
1. SATENDRA KUMAR SINGH S/O RAM SWARATH PRASAD
SINGH /R/O VILL BALU TOLA, P.O- NIROPUR, DISTT- PURNEA
with
LPA No.204 of 2010
1. THE STATE OF BIHAR THROUGH THE DIRECTOR-IN-CHIEF,
HEALTH SERVICES, BIHAR, NEW SECRETARIAT, PATNA
2. THE ENQUIRY COMMITTEE, HEADED BY THE DIRECTOR-IN-
CHIEF, HEALTH SERVICES, BIHAR/CHAIRMAN OF THE
ENQUIRY COMMITTEE, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
ROHTAS (SASRAM
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
MADHEPURA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
SAHARSA
6. THE MEDICAL INCHARGE, PRIMARY HEALTH CENTRE,
CHENARI, DISTT- ROHTAS
Versus
1. DEONANDAN PRASAD S/O SRI SOMAR SINGH R/O VILL
MAHKAR BIGHA, PO- PARASDIA, P.S- CHANDI, DISTT-
34
NALANDA, AT PRESENT RESIDING IN BLOCK COLONY AT
CHENARI BLOCK, P.O-CHENARI, DISTT- ROHTAS
with
LPA No.205 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER-CUM-SECRETARY, DEPARTMENT, OF
HEALTH, GOVT. OF BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
PATNA DIVISION, PATNA
Versus
1. ARVIND KUMAR S/O LATE SURYADEO SINGH R/O VILL-
BELA, P.S- NAUBATPUR, DISTT- PATNA
with
LPA No.209 of 2010
1. THE STATE OF BIHAR THROUGH THE SECRETARY-CUM-
COMMISSIONER HEALTH DEPARTMENT, GOVERNMENT OF
BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF HEALTH DEPARTMENT,
GOVERNMENT OF BIHAR, PATNA
3. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
SITAMARHI
4. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
JEHANABAD
Versus
1. MAHENDRA PRASAD KANDU S/O LATE CHAMRU KANDU R/O
MOHALLA- BAJAIN, P.O.- TEHTA, P.S. MAKHDUMPUR, DISTT.-
JEHANABAD
with
LPA No.212 of 2010
1. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
GOVERNMENT OF BIHAR, PATNA
2. THE PRINCIPAL SECRETARY DEPARTMENT OF HEALTH,
MEDICAL EDUCATION AND FAMILY WELFARE,
GOVERNMENT OF BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
SAHARSA
Versus
35
1. KAMLESH KUMAR @ KAMLESH KR. YADAV S/O
PHULESHWAR YADAV R/O MOHALLA- GANGAJAL, WARD
NO.12, SAHARSA, P.S. SAHARSA, DISTT.- SAHARSA
with
LPA No.216 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH, MEDICAL EDUCATION & FAMILY
WELFARE, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT OF
BIHAR, PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER SITAMARHI
4. INCHARGE MEDICAL OFFICER PRIMARY HEALTH CENTRE,
BAIPATTI, SITAMARHI
Versus
1. LAL BABU MANDAL S/O SRI PACHKAURI MANDAL R/O VILL.-
DORPUR, P.S.- NANPUR, DISTT.- SITAMARHI
with
LPA No.218 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH, MEDICAL EDUCATION AND
FAMILY WELFARE, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
BIHAR, PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
DARBHANGA
4. IN-CHARGE MEDICAL OFFICER ADDITIONAL PRIMARY
HEALTH CENTRE, BUCHAULI, DARBHANGA
Versus
1. ABHINAW KUMAR S/O SRI MAHADEO PRASAD R/O
MOHALLA- SONAWATI, P.S.- TOWN SITAMARHI, DISTT.-
SITAMARHI
with
LPA No.219 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY DEPARTMENT OF
HEALTH AND FAMILY WELFARE, GOVERNMENT OF BIHAR,
PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
4. THE DIRECTOR, HEALTH SERVICES GOVERNMENT OF
BIHAR, PATNA
5. THE REGIONAL DEPUTY DIRECTOR OF HEALTH SERVICES
GAYA DIVISION, GAYA
36
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
JEHANABAD
7. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER ARWAL
8. THE IN-CHARGE MEDICAL OFFICER ADDITIONAL PRIMARY
HEALTH CENTRE, PARASI BAZAR, DISTT.- ARWAL
Versus
1. SONA DEVI W/O SRI RAM CHANDRA SINGH R/O VILL.-
BAIDRABAD, P.S. & DISTT.- ARWAL (BIHAR)
with
LPA No.220 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH, MEDICAL EDUCATION & FAMILY
WELFARE, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT OF
BIHAR, PATNA
3. CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER SITAMARHI
4. INCHARGE MEDICAL OFFICER PRIMARY HEALTH CENTRE,
SITAMARHI
Versus
1. RITA KUMARI D/O SRI BHOGI MAHTO R/O RAMBAGH ROAD,
P.S.- MOTIJHIL, DISTT.- MUZAFFARPUR
with
LPA No.221 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY HEALTH DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
SAHARSA
Versus
1. NATHUNI SAH S/O LATE NIRDHAN SAH R/O VILL.- BARIYAHI,
P.S.- BANGAUN, DISTT.- SAHARSA
with
LPA No.222 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER -CUM- SECRETARY HEALTH
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THREE MEN COMMITTEE THROUGH ITS CHAIRMAN-CUM-
DIRECTOR IN CHIEF HEALTH DEPARTMENT, GOVERNMENT
OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
TIRHUT DIVISION, MUZAFFARPUR
5. THE COMMISSIONER TIRHUT DIVISION, MUZAFFARPUR
37
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
BETTIAH, WEST CHAMPARAN
7. THE CIVIL SURGEON -CUM- CHIEF MEDICAL OFFICER
SHEOHAR
8. INCHARGE MEDICAL OFFICER GAUNAHA, WEST
CHAMPARAN
9. THE DEPUTY SUPERINTENDENT SUB-DIVISIONAL HOSPITAL,
SHEOHAR
Versus
1. WAKIL PRASAD S/O LATE RAM NARAYAN SAH R/O VILL.-
BISHAMBHARPUR, P.S.- KALYANPUR, DISTT.- EAST
CHAMPARAN, AT PRESENT RESIDENT AT PROFESSOR
COLONY, POWER HOUSE CHOWK, P.S. CHAKIA, DISTT.- EAST
CHAMPARAN
with
LPA No.223 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY HEALTH DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
Versus
1. ASHOK KUMAR GUPTA S/O SRI SHANKAR PRASAD SAH R/O
VILL.- KASWA, P.S.- KASWA, DISTT.- PURNEA
with
LPA No.228 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY HEALTH
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE THROUGH ITS CHAIRMAN - CUM -
DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
BIHAR, PATNA
4. THE DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
5. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
6. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
DARBHANGA DIVISION, DARBHANGA
7. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
DARBHANGA
8. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, JALE, DISTT.- DARBHANGA
Versus
1. MADAN MOHAN CHOUDHARY S/O LATE SUNDAR LAL
CHOUDHARY R/O VILL. AND P.O.- PINDARUCH, P.S.-
KAMTAUL, DISTT.- DARBHANGA
38
with
LPA No.230 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY HEALTH
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE THROUGH ITS CHAIRMAN - CUM -
DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
4. DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
5. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
6. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
DARBHANGA DIVISION, DARBHANGA
7. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
DARBHANGA
8. THE INCHARGE MEDICAL OFFICER ADDITIONAL PRIMARY
HEALTH CENTRE, ARAILA, HANUMAN NAGAR, DISTT.
DARBHANGA
Versus
1. MUNNA KUMAR JHA S/O LATE PARMANAND JHA R/O
VILLAGE AND P.O.- BAHADURPUR DEKULI, P.S.
BAHADURPUR, DISTT.- DARBHANGA AT PRESENT POSTED
AS CLERK, ADDITIONAL PRIMARY HEALTH CENTRE,
ARAILA, HANUMAN NAGAR, DISTT.- DARBHANGA
with
LPA No.254 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY, HEALTH DEPTT., BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
SAHARSA
Versus
1. MANOJ KUMAR SINGH S/O SHUKHDEO PRASAD SINGH R/O
MOHALLA GANJ JALA, NEAR ISLAMIA CHAWK, P.S.
SAHARSA, SADAR, DISTT.- SAHARSA
with
LPA No.257 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH MEDICAL EDUCATION & FAMILY
WELFARE GOVT. OF BIHAR, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, SITAMARHI
4. DISTRICT TUBERCULOSIS OFFICER, DISTRICT
TUBERCULOSIS CENTRE, SITAMARHI
39
Versus
1. RAM PUKAR ROY S/O SRI RAM AUTAR ROY R/O VILL.-
BUNIYADI TOLA, P.S. RIGA, DISTT.- SITAMARHI
with
LPA No.267 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY DEPARTMENT OF
HEALTH, GOVERNMENT OF BIHAR, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
SHEIKHPURA
4. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, ARIARY, DISTT.- SHEIKHPURA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER GODDA
6. THE DISTRICT MAGISTRATE SHEIKHPURA
7. THE TREASURY OFFICER SHEIKHPURA
8. THE DIRECTOR-IN-CHIEF MEDICAL SERVICES, BIHAR,
PATNA
Versus
1. MUKUND MURARI MANDAL S/O SHRI NARSHINGH PRASAD
MANDAL R/O VILL.- HILAWE, P.S.- GODDA, DISTT.- GODDA,
LASTLY POSTED AS JEEP DRIVER UNDER IN-CHARGE
MEDICAL OFFICER, PRIMARY HEALTH CENTRE, ARIARI,
DISTT.- SHEIKHPURA
with
LPA No.233 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY,DEPARTMENT OF HEALTH GOVERNMENT OF
BIHAR,PATNA
2. THE DIRECTOR -IN- CHIEF, HEALTH SERVICES
GOVERNMENT OF BIHAR,PATNA
3. THE CIVIL SURGEON -CUM-CHIEF MEDICAL OFFICER
KHAGARIA
4. INCHARGE MEDICAL OFFICER,PRIMARY HEALTH CENTRE
BELDAUR,KHAGARIA
Versus
1. GIRISH KUMAR SINHA S/O LATE GANGA PRASAD R/O VILL
KISHUNPUR,P.S.BARH,DISTT-PATNA
with
LPA No.236 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER -CUM-SECRETARY,DEPARTMENT OF
HEALTH BIHAR,PATNA
3. DIRECTOR -IN-CHIEF ,HEALTH SERVICES BIHAR,PATNA
40
4. THE DEPUTY SECRETARY,DEPARTMENT OF HEALTH AND
FAMILY WELFARE GOVERNMENT OF BIHAR,PATNA
5. THE DEPUTY DIRECTOR ,HEALTH SERVICES BIHAR,PATNA
6. THE CHAIRMAN ENQUIRY COMMITTEE OF VALID
APPOINTMENT ,HEALTH SERVICES BIHAR,PATNA
7. THE CHIEF MEDICAL OFFICER CUM CIVIL SURGEON
MUNGER
8. THE DISTRICT TUBERCULOSIS OFFICERS TUBERCULOSIS
CENTRE,MUNGER
Versus
1. SHASHI BHUSHAN CHAUDHARY S/O SRI BINAY CHAUDHARY
R/O VILL +P.O.SHAWANI,P.S.BAKHTIYARPUR,DISTT-PATNA
with
LPA No.248 of 2010
1. THE STATE OF BIHAR
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, NEW SECRETARIAT, PATNA
3. THE DIRECTOR, HEALTH SERVICES GOVERNMENT OF
BIHAR, NEW SECRETARIAT, PATNA
4. THE REGIONAL DIRECTOR HEALTH SERVICES,
MUZAFFARPUR
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
SITAMARHI, DISTT.- SITAMARHI
6. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, PARIHAR, DISTT.- SITAMARHI
7. THE INVESTIGATION THROUGH THE CHAIRMAN-CUM-
DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVT. OF BIHAR,
PATNA
Versus
1. BHAGYA NARAYAN PANDEY S/O LATE RAM DAYAL PANDEY
R/O VILL.- SUKKI MUSHAHARAIYA, P.S. PARIHAR, DISTT.-
SITAMARHI, PRESENTLY POSTED AS BASIC HEALTH
WORKER (TERMINATED), PRIMARY HEALTH CENTRE,
PARIHAR, SITAMARHI, DISTT.- SITAMARHI
with
LPA No.249 of 2010
1. THE STATE OF BIHAR
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
3. THE DIRECTOR, HEALTH SERVICES GOVERNMENT OF
BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
SITAMARHI
41
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
SAHARSA
6. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, NIRMALI, DISTT.- SAHARSA
Versus
1. BAIDYANATH PRASAD YADAV S/O SHRI RASIK LAL YADAV
R/O VILL.- CHAPRAM, P.S. MADHEPURA, DISTT.- MADHUBANI
with
LPA No.250 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY HEALTH
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
TIRHUT DIVISION, MUZAFFARPUR
5. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER SITAMARHI
6. THE INCHARGE MEDICAL OFFICER REFERRAL HOSPITAL,
MAJORGANJ, SITAMARHI
7. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
CENTRE, PUPRI, SITAMARHI
Versus
1. LAL BABU PRASAD YADAV S/O LATE BINDESHWAR RAI @
SRI BINDESHWARI PRASAD YADAV R/O VILL.- RANJITPUR,
P.S. AND DISTT.- SITAMARHI
2. BINOD KUMAR JHA S/O SRI HARIBANSH JHA R/O VILL.-
KABILLPUR, P.S. KANTI, DISTT.- MUZAFFARPUR
with
LPA No.270 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY, DEPTT. OF HEALTH,
GOVT. OF BIHAR, AT & P.O. PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
BHOJPUR, AT ARA
4. THE MEDICAL OFFICER, IN-CHARGE, POLICE HOSPITAL,
BHOJPUR, AT ARA
5. THE TREASURY OFFICER, BHOJPUR, AT ARA
6. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
7. THE SPECIAL SECRETARY, HEALTH DEPTT., GOVT. OF BIHAR,
PATNA
8. THE DEPUTY SECRETARY, HEALTH DEPTT., GOVT. OF BIHAR,
PATNA
42
9. DR. CHANDRESH VIKRAM SINGH, DEPUTY DIRECTOR,
HEALTH SERVICES, GOVT. OF BIHAR, PATNA
10. DR. RAVINDRA NARAYAN PANDEY, DEPUTY DIRECTOR,
HEALTH SERVICES, GOVT.OF BIHAR, PATNA
Versus
1. MD. MAHFOOZ ALAM S/O LATE ABDUL SATAR R/O
MUHALLA KHETARI, P.S. ARAH, DISTT.- BHOJPUR
with
LPA No.272 of 2010
1. THE STATE OF BIHAR THROUGH THE SECRETARY CUM
COMMISSIONER DEPTT. OF HEALTH, GOVT. OF BIHAR,
PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
BIHAR, PATNA
3. THE DEPUTY SECRETARY HEALTH AND FAMILY WELFARE
DEPTT., GOVT. OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
GAYA DIVISION, GAYA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
JEHANABAD
6. THE ADDITIONAL CHIEF OFFICER, JEHANABAD
7. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
CENTRE, JEHANABAD
Versus
1. LAL NARAYAN SHARMA S/O LATE RAM CHANDRA SHARMA
R/O VILL.- SIKARIYA, P.S. JEHANABAD IN THE DISTRICT
JEHANABAD
-----------
3 11-02-2010I.A. Nos.8602/09, 8600/09, 8598/09, 8614/09, 1208/10, 8608/09, 8624/09, 8622/09, 8620/09, 8618/09, 8632.09, 8630/09, 8628/09, 8626/09, 8314/09, 55/10, 53/10, 57/10, 59/10, 61/10, 63/10, 51/10, 14/10, 49/10, 47/10, 45/10, 43/10, 41/10, 39/10, 37/10, 29/10, 27/10, 68/10, 66/10, 31/10, 35/10, 33/10, 71/10, 216/10, 214/10, 212/10, 220/10, 218/10, 222/10, 244/10, 242/10, 240/10, 43 230/10, 232/10, 234/10, 236/10, 227/10, 225/10, 282/10, 280/10, 284/10, 276/10, 402/10, 406/10, 396/10, 399/10, 410/10, 486/10, 483/10, 480/10, 547/10, 545/10, 543/10, 603/10, 597/10, 677/10, 674/10, 739/10, 743/10, 750/10, 748/10, 756/10, 758/10, 824/10, 864/10, 868/10, 924/10, 922/10, 928/10, 934/10, 932/10, 1003/10, 1001/10, 1007/10, 1009/10, 1011/10, 1013/10, 1015/10, 1065/10, 1067/10, 1055/10, 1059/10, 1061/10, 1051/10, 1087/10, 1089/10, 1085/10, 1079/10, 1076/10, 1267/10, 1272/10, 1318/10, 1143/10, 1147/10, 1183/10, 1188/10, 1186/10, 1389/10 and 1383/10.
Having heard learned counsel for the parties as also after taking into consideration the facts and circumstances in the aforesaid application seeking condonation of delay in filing of the appeals we are inclined to allow such prayer specially when learned counsel for writ petitioner-Respondents have also raised no objection in such condonation of delay.
Accordingly the delay in filing of the connected appeals is hereby condoned and the aforesaid interlocutory applications are allowed. 44
As we have condoned the delay, we with the consent of the parties are also inclined to take up these appeals for final disposal at motion stage.
Heard Mr. P.K. Shahi, learned Advocate General, Mr. A.K. Singh, learned Additional Advocate General, Mr. Arup Kumar Chongdar, Assistant State Counsel to A.A.G.2 for the appellants and Mr. S. B.K. Mangalam, Mr. Shayama Prasad Mukherjee, learned Senior counsel, Mr. Y.V. Giri, learned Senior counsel, Mr. Ashok Kumar Singh, Mr. Banbari Sharma, Mr. Prafulla Chandra Jha, Mr. Ajoy Kumar Chakarverty, Mr. Panditji Pandey, Mr. Sunil kumar, Mr. Vijoy Kumar Singh, Mr. Shambhu Sharan Singh, Mr. Ranjan Kumar Dubey, Mr. Lalan Singh, Mr. Gyanprakash, Mr. Diwakar Pd. Singh, Mr. Ranjit kumar Singh, Mr. Sheel Bhadra Jha, Mr. Praveen Kumar Verma, Mr. Abhinash Kumar Singh, Mr. Shakti Singh, Mr. Santosh Kumar Verma, Mr. Srikant Pandey, Mr. Vivek Pd, Mr. Satish Chandra Mishra, Mr. Baban Rai, Mr. Jitendra Pd. Singh, Mr. Umesh Kumar, Mr. Gazanan Arun, Mr. Shakti sharan kumar, Mr. Rajnandan pd. Singh, Mr. Sidharth Harsh, 45 Mr. Shibbalak Singh, Mr. Surjnarain Singh, Mr. Radha Mohan Singh, Mr. Shashibhushan Singh, Mrs. Manisha Singh, Mr. R.K. Shukla, Mr. Baijnath Thakur, Mr. Vindyachal Singh, Mr. Ajoy kumar Chakarverty, Mr. Roshan Kumar Mishra and Mr. Shiv Kumar for the respondents.
In these batch of appeals the assail is to the order passed by the learned Single Judge in case of C.W.J.C. No.6575 of 2009 (Omprakash Vs. State of Bihar and other connected writ petitions) wherein the learned Single Judge had passed the following order:-
"The judgment under appeal also appears to be on the premise as if the case is for considering regularization. The reference to Uma Devi's case (Secretary, State of Karnataka Vs. Uma Devi (3) and others: (2006(2) PLJR (SC)363): and Verma's case State of M.P. and others Vs. Lalit Kumar Verma: (2007) I SCC 575) are pointer to that. The present case being not a case of claim of regularization but the termination of a permanent employee, in our opinion, both the decisions are not applicable to the present case.
On consideration of submission of the parties and taking into consideration the facts of the case, I find the impugned enquiry report has been prepared completely in violation of rule of natural justice. The authorities failed to consider that they are conducting enquiry in relation to permanent employees' appointment. For 46 that proper course was to initiate a departmental proceeding and not to decide the nature of their appointment in absence of the employees. The authorities also ignored the relevant government circulars which were in vogue at the time of petitioners respective appointment. While putting the petitioners in the category of forged appointee, the members of the enquiry committee have simply considered the dispatch register and not the signatures under which relevant appointment letters were issued. Signatures of the appointing authorities were not verified.
All these are the reasons for which the impugned enquiry report dated 31.12.2008 is quashed. The writ applications in which termination orders have been issued by the Civil Surgeon or any other authorities those letters are also quashed. The respondents are directed to reinstate the petitioners on the post, they were working. Their reinstatement will be with effect from the date of their termination with all consequential benefits."
At the very out set it would be apposite to state the learned Single Judge has disposed of 319 writ petitions by a singular order. The state has not preferred appeals against some orders passed in the writ petitions. Ordinarily, we would have dwelt upon the matter in a different manner, but what has transpired in course of hearing when the appeals were argued, we think it appropriate to dispose of the appeals and not to wait for 47 the others appeal to be filed and listed.
When the appeals were taken up, after some debate it emanates that pivotal grievance of the State- appellants is that it was incumbent on the learned Single Judge to address the lis involved in each cases or at least similar batch of cases instead of disposing of the entire bunch of 319 writ applications in a singular order. Learned counsel appearing for the respondent-writ petitioners in one voice have submitted that before adverse order of termination of service of the writ petitioners came to be passed they were not afforded an opportunity of hearing by the competent authority as a consequence of which they have suffered immense jeopardy. When debate was on, certain suggestions and counter suggestions cropped up and eventually a consensus was arrived at, which we also find it to be appropriate, apposite and apt in existing factual matrix.
Regard being had to the concession given by Mr. P.K. Shahi, learned Advocate General after obtaining instructions from the competent authorities of the State and the concession given by the learned counsel 48 for the respondents-writ petitioners, we proceed to record the terms and conditions which would form spine of the present order. The terms and conditions in seriatim are as follows:-
(a) The directions contained in the order passed by the learned Single Judge against which the present appeals are preferred would stand nullified.
(b) A one man committee of Hon'ble Mr. Justice Uday Sinha, a retired Judge of this Court shall look into the various facets of nature of appointments that were given to the writ petitioners with a view to adjudicate the legality of their appointments and continuance in service.
(c) The committee shall hold its sittings in the building situate in House No.42, Harding Road, Patna.
(d) The State Government shall provide the committee with a secretariat consisting of a Secretary (not below the rank of Joint Secretary of the State cadre) and also sufficient number of stenographers (not less than five) as also three orderly peons who may be engaged on contract basis.
(e) One man committee shall be provided with all the facilities in terms of salary and perks 49 that are made available to the sitting Judge of a High Court minus the amount of monthly pension.
(f) One man committee shall make its all endeavours to decide the matter within a period of three months from the date of commencement of its first sitting. The committee shall fix its first of hearing in the 3rd week of March, 2010.
(g) The employee-writ petitioners shall file their individual written brief synopsis of their cases along with the connected documents in three copies before the committee on the first date or any adjourned date as determined by the committee. The State Government shall also file three copies of written individual rejoinder along with the documents sought to be relied within 15 days of receipt of a copy of the aforesaid written brief synopsis or within such extended period as directed by the one man Committee.
(h) Additionally the State Government shall also furnish any other document/information as directed by one man committee so that the whole issue of legality of the appointment of the employee writ petitioner is assessed and decided by it in an objective manner for once and all.
(i) The one man committee shall also afford an 50 opportunity of hearing to both the parties and in course of such hearing it would be open to the affected employee writ petitioners to satisfy the said committee that his/her appointment was tenable in law and there was/is no reason to unsettle his/her appointment.
(j) It would also be open to the employee-writ petitioners to demonstrate and establish before the said one man committee that his/her case is similar to those of the persons who have been retained and/or reinstated in service in the wake of the report of the screening committee headed by the Director-in-Chief of Health Department constituted in terms of the earlier directions of this court in the order dated 26.6.2006 in L.P.A. no. 946 of 2003 (State of Bihar Vs. Purendra Sulan Kit) and its analogous cases, reported in 2006(3) PLJR
386.
(k) Neither the State Government nor the employee writ petitioners however shall be permitted to refer to and/or rely on any of the findings recorded by any of the Enquiry Committee earlier before the one man committee.
(l) The other modalities of scrutiny of individual appointment of the employee-writ petitioners on the basis of documentary 51 evidence to be led by both the parties would be decided by the one man committee.
(m) The employees who have been working and getting the benefit of pay till the date of filing writ petition shall not be dislodged from the service pending enquiry and passing of the final order by the committee.
(n) The employees whose joining has been accepted by the competent authority pursuant to the order passed by the learned Single Judge may attend the office and do their duties but shall not draw the pay and their pay shall be given only after the matter is finalized by one man committee.
(o) All other employees writ petitioners terminated from service would be reinstated only in case the committee records finding in their favour holding their appointment and continuation in service to be legal.
(p) Such of the employees writ petitioners who would continue in service during the pendency of the enquiry proceedings before the one man committee would be entitled for payment of salary from the date of this order and till passing of the final order by the one man committee even if the committee would not approve their initial appointment and continuation in service.
(q) If either of the parties is adversely affected 52 by the decision of the committee in any manner, it would be open for them to assail the same before the appropriate legal forum. The appeals are accordingly disposed of on the aforesaid agreed terms.
There shall be however no order as to costs. Be it noted the present order is restricted to the appeals which are disposed of by the present order only. Needless to say the orders which have been passed in other writ petitions are not affected and that is why we have said in the beginning that the directions given by the learned Single Judge pursuant to the writ petitions order of which under challenge in appeals are confined to the parties of these appeals only.
A free copy of the order be handed over to Mr. A.K. Chongbar, learned counsel for the State to do the needful in future.
(Dipak Misra, C.J.)
Abhay Kumar ( Mihir Kumar Jha, J.)