Himachal Pradesh High Court
Ashwani Kumar & Another vs . Shashi Kumar & on 2 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Ashwani Kumar & another Vs. Shashi Kumar & others RSA No.77 of 2021 02.03.2022 Present: Mr. Lovneesh Kanwar, Advocate, for the appellants.
Mr. Surinder Verma, Advocate, for respondents No.1, 3 and 6.
None for respondent No.4.
CMP(M) No.155 of 2022 Issue notice to proposed legal representatives of deceased respondent No.5, returnable for 17.05.2022, on steps being taken within one week.
CMP No.1482 of 2022 This application is disposed of with the direction that the applicants shall file typed copy of typed/English translation of Annexure A1 within a period of four weeks.
(Ajay Mohan Goel) Judge March 02, 2022 (Rishi) ::: Downloaded on - 02/03/2022 20:13:01 :::CIS