Calcutta High Court
Orient Exports Pvt. Ltd vs Maritimes Commissioner Control Excise on 5 November, 2008
Author: Indira Banerjee
Bench: Indira Banerjee
WP No. 1532 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
Original Side
Orient Exports Pvt. Ltd. Petitioner
Versus
Maritimes Commissioner Control Excise Respondent
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE Date : 5th November, 2008.
The Court The dismissal order of 4th November 2008 is recalled. Matter to appear in the list two weeks hence i.e. 19.11.08.
(INDIRA BANERJEE, J.) sksr.