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Calcutta High Court

Orient Exports Pvt. Ltd vs Maritimes Commissioner Control Excise on 5 November, 2008

Author: Indira Banerjee

Bench: Indira Banerjee

                               WP No. 1532 of 2005
                         IN THE HIGH COURT AT CALCUTTA

                        Constitutional Writ Jurisdiction
                                  Original Side


   Orient Exports Pvt. Ltd.                 Petitioner
            Versus

   Maritimes Commissioner Control Excise       Respondent

BEFORE:

The Hon'ble JUSTICE INDIRA BANERJEE Date : 5th November, 2008.
The Court The dismissal order of 4th November 2008 is recalled. Matter to appear in the list two weeks hence i.e. 19.11.08.
(INDIRA BANERJEE, J.) sksr.