Bombay High Court
Bank Of Baroda (Formerly Known As Dena ... vs Commissioner Service Tax-I, Mumbai on 20 September, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 148 OF 2019
Bank Of Maharashtra ....Petitioner
V/S
Commissioner, Cgst And Cx, Pune-ii ....Respondent
Commissionerate, Pune WITH CENTRAL EXCISE APPEAL NO. 168 OF 2019 The Commissioner Of Cgst, Mumbai South ....Petitioner V/S Idbi Bank Ltd. ....Respondent WITH CENTRAL EXCISE APPEAL NO. 169 OF 2019 The Commissioner Of Centra Cgst ....Petitioner V/S Bank Of Maharashtra ....Respondent WITH CENTRAL EXCISE APPEAL NO. 143 OF 2019 State Bank Of India ....Petitioner V/S Commissioner Of Service Tax - I, Mumbai ....Respondent WITH CENTRAL EXCISE APPEAL NO. 151 OF 2019 Bank Of Baroda (formerly Known As Dena Page 1/4 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:45:14 ::: Bank) V/S Commissioner Service Tax-i, Mumbai ....Respondent WITH CENTRAL EXCISE APPEAL NO. 155 OF 2019 Bank Of Baroda ....Petitioner V/S Commissioner Of Services Tax-iv ....Respondent WITH CENTRAL EXCISE APPEAL NO. 160 OF 2019 Union Bank Of India ....Petitioner V/S Commissioner Of Central Excise ....Respondent WITH CENTRAL EXCISE APPEAL NO. 159 OF 2019 Bank Of Baroda ....Petitioner V/S Commissioner Service Tax-i Mumbai ....Respondent WITH CENTRAL EXCISE APPEAL NO. 156 OF 2019 Bank Of Maharashtra ....Petitioner V/S Commissioner Of Service Tax ....Respondent WITH CENTRAL EXCISE APPEAL NO. 149 OF 2019 ....Petitioner Page 2/4 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:45:14 ::: Bank Of Maharahtra ....Petitioner V/S Commissioner, Cgst & Cx Pune -ii ....Respondent WITH CENTRAL EXCISE APPEAL NO. 163 OF 2019 The Commissioner Of Cgst, Mumbai ....Petitioner V/S State Bank O India Finance Reporting And ....Respondent Taxation Department WITH CENTRAL EXCISE APPEAL NO. 164 OF 2019 The Commissioner Of Central Gst, Pune - Ii , ....Petitioner Commissionerate V/S Bank Of Maharashtra ....Respondent WITH CENTRAL EXCISE APPEAL NO. 165 OF 2019 The Commissioiner Of Cgst, Mumbai ....Petitioner V/S Dena Bank ....Respondent Prasad Paranjape a/w. Jas Sanghvi i/b. PDS Legal for Appellants in CEXA 148,149,151,155,156,159 & 160 of 2019 Pradeep S. Jetly a/w. J. B. Mishra for Appellants in CEXA 163, 164,165,168 & 169 of 2019 Karan Adik a/w. Maya Majumdar for Respondents in CEXA 148, 149 & 156 of 2019 Page 3/4 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:45:14 ::: CEXA 143 & 163 of 2019 Not on board, taken on board.
CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 20th September, 2019 P.C. :
Stand over to 25/09/2019 ( ASSOCIATE ) Page 4/4 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:45:14 :::