Delhi High Court - Orders
Sun Tv Network Limited vs Mx Media And Entertainment Pte Ltd on 20 March, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 871/2022& I.A. 21246/2022, I.A. 21248/2022, I.A.
8840/2023
SUN TV NETWORK LIMITED ..... Plaintiff
Through: Ms. Srishti Gupta, Adv.
versus
MX MEDIA AND ENTERTAINMENT PTE LTD...... Defendant
Through: Mr. Angad Singh Dugal, Mr. Govind
Singh Grewal and Mr. Ankush
Bhardwaj, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 20.03.2024
1. The parties state that they are in the process of settlement.
2. At request, re-notify on 19.07.2024.
JASMEET SINGH, J MARCH 20, 2024/NG Click here to check corrigendum, if any This is a digitally signed order.
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