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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(c) in The Darbhanga Improvement Act, 1934

(c)if he has absented himself for more than three consecutive months from the meeting of the Trust, or of any Committee of which he is a member, and is unable to explain such absence to the satisfaction of the [State] [Substituted by the Adaptation of Laws Order.] Government; or