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M/S Tomorrowland Ltd. vs Housing And Urban Development ... on 19 January, 2023

Bench: Surya Kant, J.K. Maheshwari

     ITEM NO.13                         COURT NO.9                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).10752-10753/2018

     (Arising out of impugned final judgment and order dated 12-12-2017
     in REVP No.313/2017 and order dated 13-01-2017 in CSOS No.
     1551/2005 passed by the High Court of Delhi at New Delhi)

     M/S TOMORROWLAND LTD.                                               Petitioner(s)
                                     VERSUS
     HOUSING AND URBAN DEVELOPMENT CORPORATION LTD.
     CHAIRMAN CUM MANAGING DIRECTOR & ANR.                               Respondent(s)

     IA No.160371/2018 - CLARIFICATION/DIRECTION
     IA    No.53205/2018    -     PERMISSION    TO                FILE      ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     Date : 19-01-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)             Mr. M C Dhingra, Adv.
                                   Mr. Gaurav Dhingra, AOR
                                   Mr. Pawan Sachdeva, Adv.
                                   Mr. Ishan Sachdeva, Adv.

     For Respondent(s)            Mr. Ranjit Kumar, Sr.Adv.
                                  Mr. Rohit Sharma, Adv.
                                  Mr. Ashok Kumar, Adv.
                                  Mr. Nikhil Purohit, Adv.
                                  Mr. Kumar Dushyant Singh, AOR

                                  Mrs. Aishwarya Bhati, A.S.G.
                                  Mrs. Suhasini Sen, Adv.
                                  Mr. Saurabh Mishra, Adv.
                                  Mrs. Vanshaja Shukla, Adv.
                                  Mr. Amrish Kumar, AOR
                                  Mr. T.S Sabarish, Adv.
                                  Ms. Poornima Singh, Adv.
                                  Ms. K.Champawat, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.01.21 List on 22.03.2023.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)