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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(f) in Central Silk Board Act, 1948.

(f)[ carrying out any other duties which may be vested in the Board under rules made under this Act.] [Inserted by Act 31 of 1953, Section 6 (w.e.f. 25-3-1854).]