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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(4) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

(4)The term "consumer" defined in the Act includes a person having applied for electric connection with the distribution licensee in its area of supply.Words or expressions occurring in these Regulations and not defined shall bear the same meaning as provided in the Electricity Act, 2003.