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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(2)(d) in The Delhi Shops and Establishments Act, 1954

(d)the manner in which the occupier of a shop or a commercial establishment shall keep exhibited in the premises the notice of close day, closing and opening hours and such other particulars as may be prescribed;