Section 82 in The Geographical Indications Of Goods (Registration And Protection) Act, 1999
82. Declarations as to title of geographical indication not registerable under the Registration Act, 1908.—
Notwithstanding anything contained in the Registration Act, 1908 (16 of 1908), no document declaring or purporting to declare any title of a person to a geographical indication other than a registered geographical indication shall be registered under that Act.
