Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(2)(g) in THE BOMBAY LIFTS ACT, 1939

(g)the manner in which notice of accidents shall be given and the form of such notice,