Calcutta High Court
M/S. Sarvodaya Real Estate Pvt. Ltd. & ... vs Income Tax Officer on 5 September, 2016
Author: Arijit Banerjee
Bench: Arijit Banerjee
ORDER SHEET
GA 1203 of 2016
ITAT 185 of 2016
GA 1204 of 2016
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
M/S. SARVODAYA REAL ESTATE PVT. LTD. & ANR.
Versus
INCOME TAX OFFICER, WARD 5(1) KOLKATA & ORS
BEFORE:
The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARIJIT BANERJEE Date : 5th September, 2016.
For assessee : Mr.R.Bharadwaj, Advocate The Court : On the prayer of Mr.Bharadwaj, learned advocate for the assessee, let the matter appear in the list as "For Order" on 13th September, 2016. No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, ACJ.) (ARIJIT BANERJEE, J.) sm