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Calcutta High Court

M/S. Sarvodaya Real Estate Pvt. Ltd. & ... vs Income Tax Officer on 5 September, 2016

Author: Arijit Banerjee

Bench: Arijit Banerjee

ORDER SHEET

                                    GA 1203 of 2016
                                    ITAT 185 of 2016
                                    GA 1204 of 2016

                           IN THE HIGH COURT AT CALCUTTA

                                     ORIGINAL SIDE



                    M/S. SARVODAYA REAL ESTATE PVT. LTD. & ANR.

                                         Versus

                 INCOME TAX OFFICER, WARD 5(1) KOLKATA & ORS


     BEFORE:
     The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARIJIT BANERJEE Date : 5th September, 2016.

For assessee : Mr.R.Bharadwaj, Advocate The Court : On the prayer of Mr.Bharadwaj, learned advocate for the assessee, let the matter appear in the list as "For Order" on 13th September, 2016. No further adjournment is likely to be granted.

(GIRISH CHANDRA GUPTA, ACJ.) (ARIJIT BANERJEE, J.) sm