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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Puducherry - Subsection

Section 16(2)(d) in The Puducherry Gaming Act, 1965

(d)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture, or punishment as aforesaid;