Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(f) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985 (f)shall arrange for social and vocational rehabilitation of inmates' job-placement and follow-up work relating to persons discharged from the Home;
