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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(1)(c) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(c)the State Government may pass such orders with reference to the said estimates as it may think proper and communicate the same to the University which shall give effect to such orders.