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State of Uttar Pradesh - Section

Section 1 in The United Provinces Control of Supplies (Temporary Powers) Act, 1947

1. Short title, extent, commencement and duration.

(1)This Act may be called the United Provinces Control of Supplies (Temporary Powers) Act, 1947.
(2)It extends to the whole of U P.
(3)It shall come into force at once.