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State of Odisha - Section

Section 55J in The Orissa Factories Rules, 1950

55J. Stoppers on wheel track of travelling cranes.

- Where the Chief Inspector of Factories is satisfied that in a factory, due to short down or for any other reason, it is not practicable to maintain a minimum distance of twenty feet between the person employed or working on or near the wheel track of a travelling crane and the crane, he may, on the request of the manager, reduce the distance to such extent as he may consider necessary and also prescribe further precautions including appointment of suitable number of supervisors to ensure the safety of the persons while they are employed or working on or near the track.Rules prescribed under Sub-section (2) of Section 31