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State of Uttar Pradesh - Section

Section 370 in Rules under the United Provinces Excise Act, 1910

370. Sale proclamation.

- The sale proclamation will announce the dates of sales for all districts concerned. These will be so fixed as to avoid, as far as possible, the clashing of dates in neighbouring districts and to allow competitors unsuccessful in one district is sufficient time to appear and bid at the sales in adjacent districts.Note. - As an alternative to paragraphs 369 and 370, the Excise Commissioner may direct that sales may be held on such dates as may be fixed by the Collector in consultation with Collectors of neighbouring districts.