Himachal Pradesh High Court
Sanjogita Rani vs . State Of H.P. & Anr. on 28 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Sanjogita Rani Vs. State of H.P. & Anr.
Ex. Pet. No.73 of 2023 .
28.06.2023 Present: Mr. Sanjeev Kumar, Advocate vice Mr. Vikas Rajput, Advocate, for the petitioner. Mr. Varun Chandel, Additional Advocate General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.
Notice. Mr. Varun Chandel, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.
Reply/compliance affidavit be filed before the next date of hearing.
List on 19.07.2023.
Jyotsna Rewal Dua
June 28, 2023 Judge
Mukesh
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