Calcutta High Court
Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 29 January, 2026
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-1
ORDER SHEET
IA No.GA 5 of 2022
IN
CS-COM 299 of 2024
(Old No.CS 170 of 2021)
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
VHYOM MINES AND MINERALS PRIVATE LIMITED
VS.
ALOKE STEELS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 29th January, 2026.
Mr. Shaunak Mitra, Mr. Pallab Samajdar, Mr. Dripto Mazumdar, Advocates for the defendant.
Ms. Amrita Pandey, Ms. Ayushi Mishra, Advocates for the plaintiff.
The Court : The parties have exchanged the written notes.
Let this matter appear on 24th February, 2026.
If the parties so desire that in their notes certain point taken by the other side is not dealt with, they can make further submissions.
(ARINDAM MUKHERJEE, J.) pa