Karnataka High Court
Sri Ramana Maharshi vs The Registrar on 20 July, 2022
-1-
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF JULY 2022
BEFORE
THE HON'BLE MR. JUSTICE P. KRISHNA BHAT
WRIT PETITION NO.1686/2022(EDN-RES)
C/W
W.P.NOS.1693/2022(EDN-RES), 1701/2022(EDN-RES),
1704/2022(EDN-EX), 1706/2022(EDN-RES), 1709/2022(EDN-RES,
1710/2022(EDN-RES), 1718/2022(EDN-RES), 1721/2022(EDN-RES),
1722/2022 (EDN-EX), 1723/2022 (EDN-EX), 1725/2022(EDN-RES),
1731/2022(EDN-RES), 1736/2022(EDN-RES) 1738/2022(EDN-EX),
1743/2022(EDN-EX), 1749/2022 (EDN-EX), 1891/2022(EDN-EX),
1895/2022(EDN-EX), 1911/2022(EDN-RES), 1961/2022(EDN-EX),
1987/2022(EDN-RES), 2009/2022(EDN-EX), 2101/2022(EDN-RES),
2186/2022(EDN-EX) & 2202/2022(EDN-EX)
IN WRIT PETITION NO.1686/2022
BETWEEN
1. BAPUJI VIDYA SAMSTHE (REGD)
SAVALANGA ROAD, SHIVAMOGGA
BY ITS PRESIDENT SRI M V P ARADHYA
2. KUM. BHARATHI S S
D/O SHANKARAGOUDA
AGED ABOUT 19 YEARS,
3. KUM. SOUJANYA R. S.
D/O SHIVAPPA R T
AGED ABOUT 19 YEARS,
4 KUM. RAMYASHREE K S
D/O SADAVASHIVA K K
AGED ABOUT 19 YEARS,
5. KUM. BASALINGAMMA A,
D/O. BHEEMARAYA,
AGED ABOUT 21 YEARS,
-2-
PETITIONER NO.2 TO 5 ARE
PRESENTLY STUDENTS OF B.Sc., NURSING COURSE
STUDYING IN BAPUJI COLLEGE OF NURSING,
SAVALANGA ROAD, SHIVAMOGGA 577204
... PETITIONERS
(BY SRI. VINOD PRASAD ADV.,)
AND
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
BY ITS REGISTRAR,
4TH T BLOCK, JAYANAGAR,
BANGALORE-560041
... RESPONDENT
(BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT UNIVERSITY, TO APPROVE THE
ADMISSION OF PETITIONERS NO.2 TO 5 FOR THE 1ST YEAR B.Sc.,
NURSING COURSE FOR THE ACADEMIC YEAR 2020-21 AND PERMIT THEM
TO CONTINUE THEIR EDUCATION.
IN WRIT PETITION NO.1693/2022
BETWEEN:
1. MOTHER TERESA COLLEGE OF NURSING
NO. 2587, 3RD STAGE, NETHAJI CIRCLE,
DATTAGALLI, MYSURU - 570 022
REPRESENTED BY ITS PRINCIPAL
2. ALAN SABU S/O SABU KURUVILLA
AGED 19 YEARS,
3. NOYAL SABU S/O SABU AIEX
AGED 20 YEARS,
4. JAINO JOY S/O JOY JOSEPH
AGED 20 YEARS,
-3-
5. JOMON THOMAS S/O THOMAS A
AGED 20 YEARS
6. MELBIN SAJI S/O SAJI JOSEPH
AGED 19 YEARS
7. JOSE KUTTY SANTHOSH
S/O SANTHOSH. T. JOSEPH
AGED 20 YEARS
8. NIKHIL SABU S/O SABU MATHEW
AGED 20 YEARS,
9. ANJALA MARIYA RAJU
S/O. RAJU SIMON
AGED 22 YEARS
10. BASIL SAJU S/O SAJU T. M.
AGED 24 YEARS
PETITIONERS 2 TO 10 ARE STUDENTS
OF 1ST PETITIONER'S COLLEGE.
... PETITIONERS
(BY SRI. SHIVARUDRA, ADV.,)
AND
THE REGISTRAR,
RGUHS
4TH T BLOCK, JAYANAGAR,
BANGALORE-560041
... RESPONDENT
(BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF
PETITIONERS 2 TO 10 AND DIRECT THE RESPONDENT UNIVERSITY TO
ISSUE HALL TICKET BY ACCEPTING THE EXAMINATION FEE AND PERMIT
THE PETITIONER STUDENTS 2 TO 10 TO TAKE UP THE 1ST YEAR B.SC.,
-4-
NURSING COURSE SCHEDULED TO COMMENCE FROM 02.02.2022 and
etc.,
IN WRIT PETITION NO.1701/2022
BETWEEN
1. ABEY. P MATHEW S/O P. C. MATHEW
AGED ABOUT 42 YEARS,
STUDENT PETITIONER NO.2 PRESIDENCY COLLEGE
OF NURSING (POST BASIC B.SC NURSING) #1,
AISHWARYA COMFORT,
HANUMANTHANAGAR, BILESHIVALE,
DODDAGUBBI POST, BANGALORE-560077
2. PRESIDENCY COLLEGE OF NURSING
(POST BASIC B.SC NURSING) #1,
AISHWARYA COMFORT, HANUMANTHANAGAR,
BILESHIVALE, DODDAGUBBI POST,
BANGALORE-560077
REPRESENTED BY ITS PRINCIPAL
SMT ESAKKI AGED 38 YEARS,
... PETITIONERS
(BY SRI. PRADEEP KUMAR P. K., ADV.)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF
HEALTH SCIENCES, KARNATAKA
4TH T BLOCK, JAYANAGAR,
BANGALORE - 560 041
2. THE SECRETARY,
MEDICAL EDUCATION,
M. S. BUILDING, VIDHANA VEEDHI,
BENGALURU - 560 001
... RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
-5-
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE 1ST RESPONDENT TO CONSIDER THE REPRESENTATION
MADE BY THE PETITIONER NO.2 AS PER THE ANNEXURE-D AND ENABLE
THE WEB-PORTAL TO ALLOW UPLOADING DETAILS AND ISSUE THE
REGISTRATION NUMBERS TO ALL THE ELIGIBLE PETITIONERS WITHOUT
ANY DISCRIMINATION, WHOSE DETAILS SHALL BE UPLOADED IF THE
PORTAL IS ENABLED AND DIRECT THE RESPONDENT NO.1 TO PERMIT
THE STUDENT PETITIONER TO APPEAR FOR EXAMINATION OF 1ST YEAR
POST BASIC B.SC. (NURSING) COURSE COMMENCING ON 02.02.2022.
IN WP NO.1704/2022
BETWEEN
1. SUSHRUTHA COLLEGE OF NURSING,
PRASHANTHI KUTEERA,
JODI BINGIPURA, JIGANIHOBALI,
ANEKAL TALUK, BANGALORE - 560106.
REPRESENTED BY ITS PRINCIPAL,
MR. ASHOKA N.
2. SONI MISHRA
D/O SHREE ALAKH NARAYAN MISHRA
AGE ABOUT 30
3. KHUSHBU CHAUDHARY
D/O KASHI KUMAR CHAUDHARY
AGE ABOUT 31
4. SELVAM C.
S/O P. CHANDRAN
AGE ABOUT 31.
PETITIONERS 2 TO 4 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE
... PETITIONERS
(BY SRI SHIVARUDRA, ADV.)
AND
THE REGISTRAR
-6-
RGUHS,
4TH T BLOCK,
JAYANAGAR,
BENGALURU - 560041.
... RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO DIRECT THE RESPONDENT
UNIVERSITY TO APPROVE THE ADMISSIONS OF THE PETITIONER
STUDENTS 2 TO 4 AND PERMIT THE PETITIONER STUDENTS TO TAKE UP
THE EXAMINATIONS OF 1ST YEAR M.SC., NURSING EXAMINATION
SCHEDULED TO COMMENCE FROM 2ND FEBRUARY 2022, IN THE INTEREST
OF JUSTICE AND EQUITY.
IN WP NO.1706/2022
BETWEEN
1. SUSHRUTHA COLLEGE OF NURSING,
PRASHANTHI KUTEERA,
JODI BINGIPURA, JIGANIHOBALI,
ANEKAL TALUK, BANGALORE - 560106.
REPRESENTED BY ITS PRINCIPAL,
MR. ASHOKA N.
2. ARATHI BOHARA
S/O BIR BAHADUR BOHARA,
AGE ABOUT 21
3. RUMA YONJANA T.,
S/O SURYAMAN YONJAN TAMANG
AGE ABOUT 21
4. ASMITA RANA
S/O TEK BAHADUR RANA
AGE ABOUT 19
5. SUNITHA SARKI
S/O GOPICHANDRA MANGRATI
-7-
AGE ABOUT 21
6. BIPANA B. C.,
S/O BASANTA BAHADUR B. C.,
AGE ABOUT 19
7. PRAGYA LAMICHHANE
S/O PRAKASH KUMAR LAMICHHANE
AGE ABOUT 19
8. SEEMA SHRESHTA
S/O SHYAM BAHADUR SHRESHTA
AGE ABOUT 19
9. BHOIR BHAGYSHREE
S/O VILAS SHANKAR BHOIR
AGE ABOUT 31
10. PATIL ROHAN HIRA
S/O HIRA KASHINATH PATIL
AGE ABOUT 33
11. GEO S. CHANDUTTA
S/O SHIJI MATHEW
AGE ABOUT 24
12. MANITA KUMARI
S/O MAHESH SAW
AGE ABOUT 21
13. AISHWARYA J.,
S/O A. JAYAN
AGE ABOUT 31
14. ABHIJIT REJI
S/O REJIMON P. D.,
AGE ABOUT 21.
PETITIONERS 2 TO 14 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE
... PETITIONERS
-8-
(BY SRI SHIVARUDRA, ADV.)
AND
THE REGISTRAR
RGUHS,
4TH T BLOCK,
JAYANAGAR,
BENGALURU - 560041.
... RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF THE
STUDENT PETITIONERS 2 TO 14 FOR 1ST YEAR B.SC., NURSING COURSE
AND ETC.,
IN WRIT PETITION NO.1709/2022
BETWEEN
1. MARIYA RANI BENNY,
D/O. BENNY CHERIAN
AGED 24 YEARS,
2. NIMA SAJU
D/O. SAJU ALEX
AGED 19 YEARS,
PETITIONERS 1 AND 2 ARE STUDENT OF
PETITIONER NO.3 CHINAI COLLEGE OF NURSING,
#8, SAPTHAGIRI MANSION,
BHAANU NURSING HOME ROAD,
BOMMANAHALLI BANGALORE, BANGALORE-560068
3. CHINAI COLLEGE OF NURSING,
#8, SAPTHAGIRI MANSION,
BHAANU NURSING HOME ROAD,
BOMMANAHALLI BANGALORE, BANGALORE-560068
REPRESENTED BY ITS PRINCIPAL
-9-
SMT. SOUMYA XAVIER
AGED 41 YEARS,
... PETITIONERS
(BY SRI. PRADEEP KUMAR P. K., ADV.,)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF
HEALTH SCIENCES, KARNATAKA
4TH T BLOCK, JAYANAGAR,
BANGALORE - 560 041
2. THE SECRETARY,
MEDICAL EDUCATION,
M. S. BUILDING, VIDHANA VEEDHI,
BENGALURU - 560 001
... RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE 1ST RESPONDENT TO CONSIDER THE REPRESENTATION
MADE BY THE PETITIONER NO.3 AS PER THE ANNEXURE-D AND ENABLE
THE WEB-PORTAL TO ALLOW UPLOADING DETAILS AND ISSUE THE
REGISTRATION NUMBERS TO ALL THE ELIGIBLE PETITIONERS 1 AND 2
WITHOUT ANY DISCRIMINATION, WHOSE DETAILS SHALL BE UPLOADED
IF THE PORTAL IS ENABLED; DIRECT THE RESPONDENT NO.1 TO PERMIT
THE STUDENTS PETITIONER TO APPEAR FOR EXAMINATION OF 1ST YEAR
BASIC B.SC. NURSING COURSE COMMENCING ON 02.02.2022.
IN WP NO.1710/2022
BETWEEN
1. BANGALORE CITY INTERNATIONAL
COLLEGE OF NURSING
SY NO.30, MALLAPURA,
NEAR GOVERNMENT SCHOOL,
NELAMANGALA,
BANGALORE - 562 162,
-10-
REPRESENTED BY PRINCIPAL
MR. MANOHAR P. L.
2. MR. PRINCE R.
S/O MR. ROCKEY
AGE. 40 YEARS,
SPECIALITY. MEDICAL SURGICAL NURSING.
3. MS. DARLY T. PHILIP
D/O MR. PHILIPOSE Y.
AGE. 35 YEARS,
SPECIALITY. PEADIATRC NURSING.
4. MS. SMITHA LUKE
D/O MR. LUKOSE V.,
AGE. 41 YEARS,
SPECIALITY. PEADIATRC NURSING.
5. MS. INDIRAMMA
D/O MR. SHIVARUDRAIAH
AGE. 40 YEARS,
SPECIALITY. PEADIATRC NURSING.
6. MR. KIRAN PUJAR
S/O MR. THIMMAPPA
AGE. 34 YEARS,
SPECIALITY. PEADIATRC NURSING.
7. MS. SUNAINA EKKA
D/O MR. JASWANT EKKA
AGE. 25 YEARS,
SPECIALITY. OBG NURSING.
8. MR. RAGHAVENDRA G.,
S/O MR. GOPINATHA S. T.,
AGE. 36 YEARS,
SPECIALITY. COMMUNITY HEALTH NURSING.
9. MR. BASAPPA ADIVEPPA SHYABANDRI
S/O MR. ADIVEPPA
AGE. 25 YEARS,
SPECIALITY. COMMUNITY HEALTH NURSING.
-11-
PETITIONERS 2 TO 9 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE.
... PETITIONERS
(BY SRI SHIVARUDRA, ADV.)
AND
THE REGISTRAR
RGUHS,
4TH T BLOCK,
JAYANAGAR,
BENGALURU - 560041.
... RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF THE
STUDENT PETITIONERS 2 TO 9 FOR 1ST YEAR M.SC., NURSING COURSE
AND ETC.,
IN WRIT PETITION NO.1718/2022
BETWEEN
1. PRANAV R P
S/O. PRAMOD R P
AGED 19 YEARS,
2. MUHAMMED RASAL
ABDUL RASHID
AGED 19 YEARS,
3. THEERTHA P
D/O. MOHANAN P
AGED 19 YEARS,
4. ALBIN M BIJU
D/O. BIJU M G,
AGED 19 YEARS,
-12-
5. SANDRA THOMAS A T.,
D/O. THOMAS M. M.
AGED 20 YEARS,
6. AISWARYA LEKSMI V
D/O. V. K. VIJAYKUMAR
AGED 22 YEARS,
7. SREYOUS BAIJU
BAIJU R,
AGED 22 YEARS,
PETITIONERS 1 TO 7 ARE STUDENTS OF
PETITIONER NO.8 MOTHER THERESA COLLEGE
OF NURSING (B.SC NURSING)
#72/14, ARASINAKUNTE,
NELAMANGALA BY PASS ROAD,
BANGALORE RURAL DISTRICT,
BANGALORE-562123.
8. MOTHER THERESA COLLEGE
OF NURSING (B.SC NURSING)
#72/14, ARASINAKUNTE,
NELAMANGALA BY PASS ROAD,
BANGALORE RURAL DISTRICT,
BANGALORE-562123.
REPRESENTED BY ITS PRINCIPAL
MR. PINTO CHACKO
AGED 38 YEARS
... PETITIONERS
(BY SRI. PRADEEP KUMAR P. K., ADV.,)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF
HEALTH SCIENCES, KARNATAKA
4TH T BLOCK, JAYANAGAR,
BANGALORE - 560 041
2. THE SECRETARY,
MEDICAL EDUCATION,
M. S. BUILDING, VIDHANA VEEDHI,
-13-
BENGALURU - 560 001
... RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE 1ST RESPONDENT TO CONSIDER THE REPRESENTATION
MADE BY THE PETITIONER NO.8 AS PER THE ANNEXURE-D AND ENABLE
THE WEB-PORTAL TO ALLOW UPLOADING DETAILS AND ISSUE THE
REGISTRATION NUMBERS TO ALL THE ELIGIBLE PETITIONERS 1 TO 7
WITHOUT ANY DISCRIMINATION, WHOSE DETAILS SHALL BE UPLOADED
IF THE PORTAL IS ENABLED; DIRECT THE RESPONDENT NO.1 TO PERMIT
THE STUDENTS PETITIONER TO APPEAR FOR EXAMINATION OF 1ST YEAR
BASIC B.SC. NURSING COURSE COMMENCING ON 02.02.2022.
IN WP NO.1721/2022
BETWEEN
1. SIYA YESUDAS
D/O YESUDAS,
AGE. 19 YEARS.
THE PETITIONER IS THE STUDENTS OF
PETITIONER NO.2 PRESIDENCY COLLEGE OF
NURSING (BASIC B.SC. NURSING) #1,
AISHWARYA COMFORT, HANUMANTHANAGAR,
BILESHIVALE, DODDAGUBBI POST,
BANGALORE - 560077.
2. PRESIDENCY COLLEGE OF NURSING
(BASIC B.SC., NURSING)
#1, AISHWARYA COMFORT,
HANUMANTHANAGAR,
BILESHIVALE, DODDAGUBBI POST,
BANGALORE - 560077.
REPRESENTED BY ITS PRINCIPAL
SMT. ESAKKI,
AGED 38 YEARS.
-14-
... PETITIONERS
(BY SRI PRADEEP KUMAR P. K., ADV.)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF HEALTH
SCIENCES, KARNATAKA
4TH T BLOCK,
JAYANAGAR,
BENGALURU - 560041.
2. THE SECRETARY
MEDICAL EDUCATION,
M. S. BUILDING, VIDHANA VEEDHI,
BENGALURU - 560 001.
... RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE AN ORDER OR DIRECTION
OR WRIT IN THE NATURE OF MANDAMUS DIRECTING THE 1ST
RESPONDENT TO CONSIDER THE REPRESENTATION MADE BY THE
PETITIONER NO.5 AS PER THE ANNEXURE-D AND ENABLE THE WEB
PORTAL TO ALLOW UPLOADING DETAILS AND ISSUE THE REGISTRATION
NUMBERS TO ALL THE ELIGIBLE PETITIONER WITHOUT ANY
DISCRIMINATION, WHOSE DETAILS SHALL BE UPLOADED IF THE PORTAL
IS ENABLE AND ETC.,
IN WP NO.1722/2022
BETWEEN
1. SRI RAMANA MAHARSHI
COLLEGE OF NURSING,
SIRA ROAD,
TUMKUR - 572 106.
REPRESENTED BY ITS PRINCIPAL
PROF. DAYANAND C.
-15-
2. ALISHA RANI,
D/O PREMA KUMAR RAI,
AGED ABOUR 19 YEARS
3. RACHANA RANA MAGAR
D/O KHEM NATH KHADKA
AGED ABOUT 19 YEARS,
4. SITA KHADKA
D/O KHEM NATH KHADKA,
AGED ABOUT 19 YEARS,
5. SULOCHANA THAPA
D/O BHUWAN THAPA,
AGED ABOUT 19 YEARS,
PETITIONERS 2 TO 5 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE.
... PETITIONERS
(BY SRI SHIVARUDRA, ADV.)
AND
THE REGISTRAR
RGUHS,
SCIENCES, KARNATAKA
4TH T BLOCK,
JAYANAGAR,
BENGALURU - 560041.
... RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING TO CONSIDER AND APPROVE THE ADMISSIONS OF THE
STUDENT PETITIONERS 2 TO 5 AND ETC.,
IN WP NO.1723/2022
BETWEEN
-16-
1. AMBIKA COLLEGE OF NURSING
T. BEGUR, NELAMANGALA,
BANGALORE - 562123.
REPRESENTED BY PRINCIPAL
MR. HEMARAJU R.,
2. PRATHANA RAI,
D/O HARI CHANDRA RAI,
AGE ABOUT 21,
3. DIKSHA LIMBU
D/O GANESH BAHADUR LIMBU
AGED ABOUT 21,
4. BINITA LIMBU,
D/O TEK BAHADUR LIMBU,
AGE ABOUT 19
PETITIONERS 2 TO 4 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE
... PETITIONERS
(BY SRI SHIVARUDRA, ADV.)
AND
THE REGISTRAR
RGUHS,
SCIENCES, KARNATAKA
4TH T BLOCK,
JAYANAGAR,
BENGALURU - 560041.
... RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF THE
STUDENT PETITIONERS 2 TO 4 FOR 1ST YEAR B.SC., NURSING COURSE
AND ETC.,
-17-
IN WP NO.1725/2022
BETWEEN
1. MEREENA MARTIN
D/O C. V. MARTIN,
AGE. 19 YEARS.
2. SK. KHALIK ULLA,
S/O SK. ABED ULLA,
AGE 22 YEARS.
3. PALLABI SARKAR,
D/O MOHAN SARKAR,
AGE 20 YEARS.
4. SANDRA RAJ S.,
D/O RAJU R.,
AGE 20 YEARS.
5. AVANTHIKA A. S.,
D/O ANIL KUMAR M. A.,
AGE 20 YEARS.
6. SHRISTI KAMTI,
D/O MAHASHANKAR KAMTI,
AGE 21 YEARS.
7. SWAPAN JANA,
D/O SUBAL JANA,
AGE 25 YEARS.
8. KOUSAHIK MONDAL
S/O SOMANATH MONDAL,
AGE 19 YEARS.
9. SAMUEL JOSE
S/O JOSE J.,
AGE 20 YEARS.
-18-
10. ABHISHEK A.,
S/O ANIL KUMAR G.,
AGE 19 YEARS.
11. ASWATHY S. NAIR,
D/O SOMA SEKHARAN NAIR,
AGE 21 YEARS.
12. SHRILA SING MODAK.
D/O GOUTHAM SING MODAK,
AGE 19 YEARS.
13. ARIFA KHATOON
D/O AYNAL UDDINMOLLA
AGE 21 YEARS.
14. PREMSANATH K.,
D/O KANNI AYYAPPAN
AGE 26 YEARS.
15. TARUN KUMAR GS,
S/O SUNIL KUMAR P.,
AGE 23 YEARS.
16. ALWIN SAM
S/O SAMUEL
AGE 21 YEARS.
17. AHAMED AL BATTANEE
S/O SAMSUDDIN AHAMED,
AGE 22 YEARS.
18. APSAR ALI,
S/O MONSAR ALI,
AGE 19 YEARS.
19. ABDUL RAHIM SEKH,
S/O SORABUDDIN SEKH,
AGE 23 YEARS.
20. HEMCHANDRA MANDAL,
S/O BIREN MANDAL,
AGE 22 YEARS.
-19-
21. WASIM AKRAM
S/O MAHATAB ALI,
AGE 21 YEARS.
22. LAKSHMI RADHAKRISHNAN,
D/O RADHAKRISHNAN P.,
AGE 20 YEARS.
23. MAYA M.,
D/O BINU,
AGE 20 YEARS.
THE PETITIONERS 1 AND 23 ARE THE STUDENTS OF
PETITIONER NO.24 MAHATHMA GANDHI
PROFESSIONAL COLLEGE OF NURSING, # 41/P2,
KANMANIKE VILLAGE, KENGERI HOBLI,
NEAR CHRIST COLLEGE, BANGALORE - 560076.
24. MAHATHMA GANDHI PROFESSIONAL COLLEGE
OF NUSRING, # 41/2, KANMANIKE VILLAGE,
KENGERI HOBLI NEAR CHRIST COLLEGE,
BANGALORE - 560076.
REPRESENTED BY ITS PRINCIPAL
SMT. KAVITHA V.,
AGED 43 YEARS.
... PETITIONERS
(BY SRI PRADEEP KUMAR P. K., ADV.)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF
HEALTH SCIENCES,KARNATAKA
4TH T BLOCK, JAYANAGAR,
BENGALURU - 560041.
2. THE SECRETARY
MEDICAL EDUCATION,
M. S. BUILDING, VIDHANA VEEDHI,
BENGALURU - 560001.
... RESPONDENTS
-20-
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE AN ORDER OR DIRECTION
OR WRIT IN THE NATURE OF MANDAMUS DIRECTING THE 1ST
RESPONDENT TO CONSIDER THE REPRESENTATION MADE BY THE
PETITIONER NO.24 AS PER THE ANNEXURE -D AND ENABLE THE WEB
PORTAL TO ALLOW UPLOADING DETAILS AND ISSUE THE REGISTRATION
NUMBERS TO ALL THE ELIGIBLE PETITIONERS 1 TO 23 WITHOUT ANY
DISCRIMINATION, WHOSE DETAILS SHALL BE UPLOADED IF THE PORTAL
IS ENABLED AND ETC.,
IN WP NO.1731/2022
BETWEEN
1. NEW SRI SHANTHINI COLLEGE OF NURSING,
SY NO. 18,318/319, KUDUREGERE COLONY,
DASANPURA, HOBLI ALUR POST,
BANGALORE.
REPRESENTED BY PRINCIPAL
MRS. ANNAL SATHIYA.
2. SUSHANTA SAPKOTA
S/O LAL PRASAD SAPKOTA
AGE ABOUR 29.
3. POONAM SHARMA
D/O SHIVA PRASAD SHARMA,
AGE ABOUT 31.
PETITIONERS 2 TO 3 ARE STUDENTS
OF 1ST PETITIONER'S COLLEGE
... PETITIONERS
(BY SRI GIRISH S., ADV.)
AND
THE REGISTRAR
RGUHSCIENCES,
-21-
4TH T BLOCK, JAYANAGAR,
BENGALURU - 560041.
... RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF THE
STUDENT PETITIONER 2 TO 3 FOR 1ST YEAR M.SC., NURSING COURSE
AND ETC.,
IN WP NO.1736/2022
BETWEEN
1. BHAGATH COLLEGE OF NURSING
HAVING ITS SOCIETY OFFICE AT,
ST. JOSEPH EDUCATION SOCIETY,
#29/1, MALLAPURA VILLAGE, KASABAHOBLI,
NELAMANGALA,
BANGALORE - 562162.
REPRESENTED BY PRINCIPAL,
MS. VAHITHAKHANAM R.
2. MS. ALEYAMMA VARGHESE,
D/O MR. VARGHESE M. V.,
AGE. 31 YEARS.
3. MS. ANSILA M. T.,
D/O MR. THOMAS M. J.,
AGE. 30 YEARS.
4. MS. ASWATY RAJAN
D/O MR. RAJAN V. C.,
AGE. 30 YEARS.
5. MS. BHOSALE PRANITA PRAKASH
D/O MR. PRAKESH,
AGE 30 YEARS.
-22-
6. MR. BINU BABY
S/O. MR. DANIEL BABY,
AGE. 33 YEARS.
7. MS. DALVI PRANITA SUNIL,
D/O MR. DAMODAR DALV,
AGE. 26 YEARS.
8. MS. FLORIA KARU PEREIRA
D/O MR. KARU PEREIRA,
AGE. 26 YEARS.
9. MR. GAIKWAD ROHAN VIJAY
S/O MR. VIJAY,
AGE. 36 YEARS.
10. MS. ANGAVVA P. DOMBAR
D/O MR. PARASAPPA,
AGE. 29 YEARS.
11. MS. GESMI R.,
S/O MR. RUSEWELT,
AGE. 28 YEARS.
12. MS. HEMA NAYAK,
D/O MR. HONNAPPA,
AGE. 27 YEARS.
13. MS. JAYASHREE MALAGI,
D/O. MR. RAMAPPA,
AGE. 36 YEARS.
14. MS. KADAM POOJA RAJENDRA,
D/O. MR. RAJENDRA RAGHUNATH KADAM,
AGE. 26 YEARS.
15. MR. KHATRUDE RAJU BAPU,
S/O. MR.RAJENDRA BABU,
AGE. 39 YEARS.
16. MR. KHEMAN KUMAR,
D/O. MR. SEVANT KUMAR,
AGE. 23 YEARS.
-23-
17. MR. KHEMRAJ MAHATO,
S/O. MR. SHAMBHU MAHTO,
AGE. 39 YEARS.
18. MS. LINCY THOMAS,
D/O. MR. THOMAS MATHAI,
AGE. 39 YEARS.
19. MR. MANJUNATH N. S.,
S/O. MR. SRINIVASA SHETTY,
AGE. 34 YEARS.
20. MR. MOHAN LAL,
S/O. MR. SHIV LAL,
AGE. 23 YEARS.
21. MS. MOHANASHREE,
D/O. MR. KALAICHELVAN,
AGE. 31 YEARS.
22. MR. PANAKAL OSCAR JOSEPH,
S/O MR. JOSEPH PANAKAL,
AGE. 36 YEARS.
23. MS. PANDIT SAVITA RAMESH
D/O MR. RAMESH,
AGE 39 YEARS.
24. MR. PRADEESH A. F.,
S/O MR. AUGUSTIAN FERNANDEZ,
AGE 33 YEARS.
25. MR. RITESH KUMAR,
S/O. MR. JAGESHWAR ,
AGE 23 YEARS.
26. MS. ROSHNI SARA,
D/O MR. PAWAN LABANA,
AGE 23 YEARS.
27. MS. ROSMY JOSEPH,
D/O MR. JOSEPH K. S.,
-24-
AGE. 25 YEARS.
28. MS. SALEENA JOY,
D/O MR. JOY V. A.,
AGE. 25 YEARS.
29. MS. SALINI K. S.,
D/O MR. SOMAN K. K.,
AGE. 37 YEARS.
30 MS. SAVITHAKUMARI,
D/O MR. SRNIVASEGOWDA,
AGE. 36 YEARS.
31. MS. SHARADHA ANUGRAH,
D/O. MR. JAGDEV PRASAD ANUGRAH,
AGE 39 YEARS.
32. MS. SHEBA THANKACHAN,
D/O MR. THANKACHA SAMUEL,
AGE. 33 YEARS.
33. MS. SHENDKAR SANGITA EKANATH,
D/O. MRS. PUSHPA,
AGE. 32 YEARS.
34. MS. SHINDE ARCHANA RAMACHANDRA
D/O MR. RAMACHANDRA SHIVARAM SHINDE,
AGE 45 YEARS.
35. MS. SHIREK MANISHA DNYANESHWAR
D/O MR. DNYANESHWAR ,
AGE. 45 YEARS.
36. MS. SUJIMOLE M. G.,
D/O MR. M. K. GOPI,
AGE 36 YEARS.
37. SURYA S. PANICKER,
D/O MR. SUKUMARAPANICKER K. G.,
AGE 43 YEARS.
38. THAKRE SEEMA CHAINLAL,
-25-
D/O MRS. SUNITA,
AGE. 26 YEARS.
39. MR. FEBIN A. B.,
S/O MR. PAULOSE BABY,
AGE. 35 YEARS.
40. MS. KAVERI N.
D/O. MR. NINGANAIKA,
AGE. 25 YEARS.
PETITIONERS 2 TO 40 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE
... PETITIONERS
(BY SRI SHIVARUDRA, ADV.)
AND
THE REGISTRAR
RGUHS,
4TH T BLOCK, JAYANAGAR,
BENGALURU - 560041.
... RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF THE
STUDENT PETITIONER 2 TO 40 FOR 1ST YEAR PB BSC., NURSING COURSE
AND ETC.,
IN WP NO.1738/2022
BETWEEN
1. MRS. JASEELA M.,
D/O MR. M. K. MUHAMMED,
AGED 35 YEARS.
2. MS. JAYALAKSHMI H.,
D/O MR. HANUMANTHAPPA,
-26-
AGED 24 YEARS.
3. MS. JOSEPHINE SIRONMANI S.,
D/O MR. SOLOMON R.,
AGED 28 YEARS.
4. MS. JUTE ACSHAYA A.,
D/O MR. ANTONYSAMY,
AGED 23 YEARS.
5. MR. PATEL PRATIKKUMAR NAVANEETBHAI,
S/O MR. NAVANEETBAHI PATEL,
AGED 24 YEARS.
6. MR. P. BHARAT SRAVAN KUMAR,
S/O MR. PRVATAREDDY V. RAMANAIAH,
AGED 36 YEARS.
7. MS. CHUKIT LEPCHA,
D/O MR. LUNGAY LEPCHA,
AGED 35 YEARS.
8. MS. JAYA MARY A.,
D/O MR. ANTHAPPA,
AGED 43 YEARS.
PETITIONERS 1 TO 8 ARE STUDENTS OF
PETITIONER NO.9 CHINAI COLLEGE OF NURSING,
#8, SAPTHAGIRI MANSION,
BHAANU NURSING HOME ROAD, BOMMANAHALLI,
BANGALORE - 560068.
... PETITIONERS
(BY SRI PRADEEP KUMAR P. K., ADV.)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF
HEALTH SCIENCES, KARNATAKA,
4TH T BLOCK, JAYANAGAR,
BENGALURU - 560041.
-27-
2. THE SECRETARY
MEDICAL EDUCATION,
M. S. BUILDING, VIDHANA VEEDHI,
BENGALURU - 560 001.
... RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE AN ORDER OR DIRECTION
OR WRIT IN THE NATURE OF MANDAMUS DIRECTING THE 1ST
RESPONDENT TO CONSIDER THE REPRESENTATION MADE BY THE
PETITIONER NO.9 AS PER THE ANNEXURE-D DATED 08.04.2021 AND
ENABLE THE WEB PORTAL TO ALLOW UPLOADING DETAILS AND ISSUE
THE REGISTRATION NUMBERS TO ALL THE ELIGIBLE PETITIONERS 1 TO
8 WITHOUT ANY DISCRIMINATION, WHOSE DETAILS SHALL BE
UPLOADED IF THE PORTAL IS ENABLED AND ETC.,
IN WP NO.1743/2022
BETWEEN
1. BANGALORE CITY INTERNATIONAL
COLLEGE OF NURSING,
SY NO. 30, MALLAPURA, NEAR GOVERNMENT SCHOOL,
NELAMANGALA,
BANGALORE - 562162,
REPRESENTED BY PRINCIPAL,
MR. MANOHAR P. L.,
S/O. LAKSHMAPPA,
AGE. 34 YEARS.
2. MS. ARYANANDANA P.,
D/O. MR. VIKASAN KARUVANKANDI,
AGE. 19 YEARS,
3. MR. JOSHUA JOSE
S/O MR. JOSE VARGHESE,
AGE. 19 YEARS,
4. MR. SABIN DANIEL SAJI,
S/O MR. SAJI DANIEL,
-28-
AGE. 23 YEARS,
5. MR. SREEHARI T.,
S/O. MR. SREENIVASAN,
AGE. 19 YEARS,
6. MR. AKHIL JOSE,
S/O MR. JOSEKUTTY K. S.,
AGE. 23 YEARS,
7. MR. TIBIN THANKACHAN,
S/O THANKACHAN J.,
AGE. 22 YEARS,
8. MS. ASHNA NOUSHAD,
D/O MR. NOUSHAD S.,
AGE. 19 YEARS,
9. MR. ABHISHEK A.
S/O. AJI KUMAR J.,
AGE. 19 YEARS,
10. MR. MELVIN MONCY,
S/O MR. MONCY THOMAS,
AGE. 22 YEARS,
11. MR. MANIKUTTAN K.,
S/O MR. KUMAR,
AGE. 19 YEARS,
12. MS. SITHRA KUMAR,
D/O. MR. P. R. KUMARAN,
AGE. 32 YEARS,
13. MS. FIRTIN
D/O. MR. RUP RAY,
AGE. 23 YEARS,
14. MR. JUBIN T. SEBASTIAN,
S/O MR. JOY T. C.,
AGE. 22 YEARS,
15. MR. DANI ANIL,
-29-
S/O MR. YESUDAS ANIL DAS,
AGE. 20 YEARS,
16. MS. MILAN MONCY,
D/O. MONCY THOMAS,
AGE. 21 YEARS.
PETITIONERS 2 TO 16 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE.
... PETITIONERS
(BY SRI SHIVARUDRA, ADV.)
AND
THE REGISTRAR
RGUHS,
4TH T BLOCK, JAYANAGAR,
BENGALURU - 560041.
... RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF THE
STUDENT PETITIONERS 2 TO 16 FOR 1ST YEAR B.SC., NURSING COURSE
AND ETC.,
IN WP NO.1749/2022
BETWEEN
1. SHRIDEVI COLLEGE OF NURSING
SIRA ROAD, TUMKUR-572106.
REP. BY ITS PRINCIPAL PROF. R.K. MUNISWAMY
2. ROJINA SHARMA
D/O DURGA DATTA SHARMA
AGED ABOUT 19 YEARS.
3. ALSHA CHAND
-30-
D/O DAMMAR BAHADUR CHAND
AGED ABOUT 19 YEARS.
4. HRUTHIK L.G.
S/O GOVINDAIAH L.T.
AGED ABOUT 19 YEARS
5. MANISHA GYAWALI
D/O THAKUR PRASAD GYAWALI
AED ABOUT 19 YEARS
PETITIONERS 2 TO 5 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE
... PETITIONERS
(BY SRI.SHIVARUDRA, ADV.)
AND
THE REGISTRAR
RGUHS, 4TH T BLOCK, JAYANAGAR,
BANGALORE - 560 041
... RESPONDENT
[BY SRI D N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO CONSIDER AND APPROVE THE
ADMISSIONS OF THE STUDENT PETITIONERS 2 TO 5; AND ISSUE A WRIT
IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENT-
UNIVERSITY TO ISSUE HALL TICKET BY ACCEPTING THE EXAMINATION
FEE AND PERMIT THE PETITIONER STUDENTS 2 TO 5 TO TAKE UP THE 1ST
YEAR B.SC. NURSING COURSE SCHEDULED TO COMMENCE FOM
2.2.2022.
IN WP NO.1891/2022
BETWEEN:
1. SIBI YOHANNAN
S/O YOHANNAN
-31-
AGED 23 YEARS
2. KARTHIKA L
D/O PRADEEP KUMAR VP
20 YEARS
3. SHEBIN JOHN
S/O JOHN G
AGED 20 YEARS
4. ABADHES KUMAR
S/O NARESH CHAUDHARY
AGED 19 YEARS
5. PINKY DAS
D/O SIVADASAN V
AGED 33 YEARS
6. ASHOK KUMAR
S/O TILESHWAR BHAGAI
AGE:25 YEARS
7. AMIT RAJ ARYA
S/O KAUSHAL KISHORE PRASAD
AGE:21 YEARS
8. AJEET KUMAR
S/O RAJKUMAR SINGH
AGE:18 YEARS
9. MOBIN PM
S/O MIOHAN KG
AGE:33 YEARS
10. GANGA S
D/O SUJATHAN V
AGE:18 YEARS
11. DIYON JOSHY
S/O JOSHY
AGE:21 YEARS
12. RAJNISH KUMAR CHOUDHARY
-32-
S/O ABHAY KUMAR CHOUDHARY
AGE:23 YEARS
13. VIMAL KUMAR
S/O GOPALJEE WEDUWA
AGE:22 YEARS
14. ATHIRA SHAJI
S/O SHAJI
AGE:23 YEARS
15. ALLWIN JOYMON
S/O JOYMON
AGE:19 YEARS
16. ASHWLL MATHEW
S/O MATHEW
AGE:19 YEARS
17. LATA PANDIT
D/O RAM SAGAR PANDIT
AGE:18 YEARS
18. SUMITHA MATHEW
D/O MATHEW CARLOUSE
AGE:21 YEARS
19. SONYA DEVASSIA
D/O DEVASSIA PV
AGE:32 YEARS
2O. SAL MON
S/O SILVASTER
AGE:18 YEARS
21. MEGHA S MANOJ
D/O MANOJ
AGE:18 YEARS
22. PRINCE PRASAD
S/O PRASAD
AGE:24 YEARS
-33-
23. MADHU VN
S/O NARAYANAN
AGE:41 YEARS
24. ABHNAV RAVEENDRAN
S/O RAVEENDRAN
AGE:21 YEARS
25. PAWAN KUMAR
S/O BALGOVIND CHAUHAN
AGE:19 YEARS
26. ROOBAN KUMAR V
S/O VENKATESAN
AGE:18 YEARS
PETITIONERS 1 TO 26 ARE THE STUDENTS OF PETTITIONER NO.27
SHUBHAM COLLEGE OF NURSING, BENNIGANAHALLI,
VIRGO NAGAR, BANGALORE-560049.
27. SHUBHAM COLLEGE OF NURSING
BENNIGANAHALI, VIRGO NAGAR,
BANGALORE-560049.
REP. BY ITS PRINCIPAL
SMT. CHERIAN SUSAN DANIEL
AGED 41 YEARS.
...PETITIONERS
(BY SRI. SATISH T.E., ADVOCATE)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF HEALTH
SCIENCES, KARNATAKA
4TH T BLOCK, JAYANAGAR,
BANGALORE-560041.
2. THE SECRETARY
MEDICAL EDUCATION
MS BUILDING, VIDHANA VEEDHI
BENGALURU-560001.
...RESPONDENTS
-34-
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO ISSUE AN ORDER OR WRIT IN
THE NATURE OF MANDAMUS DIRECTING THE 1ST RESPONDENT TO
CONSIDER THE REPRESENTATION MADE BY THE PETITIONER NO.27 AS
PER THE ANNEXURE-D AND ENABLE THE WEB PORTAL TO ALLOW
UPLOADING DETAILS AND ISSUE THE REGISTRATION NUMBERS TO ALL
THE ELIGIBLE PETITIONERS 1 TO 26 WITHOUT ANY DISCRIMINATION,
WHOSE DETAILS SHALL BE UPLOADED IF THE PORTAL IS ENABLED AND
ISSUE AN ORDER OR DIRECTION OR WRIT IN THE NATURE OF
MANDAMUS DIRECTING THE RESPONDENT NO.1 TO PERMIT THE
STUDENTS OF PETITIONER TO APPEAR FOR EXAMINATION OF 1ST YEAR
BASIC B.SC. NURSING COURSE COMMENCING ON 2.2.2022.
IN WP No.1895/2022
BETWEEN:
1. SRI. KRISHNA COLLEGE OF NURSING
NO.29/57, CHIMNEY HILLS, PIPELINE ROAD,
NEXT TO JINDAL GOVT. SCHOOL, CHIKKABANAVAR P.O.
BANGALORE-560090.
REP. BY ITS PRINCIPAL
GLORIA JASIMA
2. MONIKA
D/O VIJAYKUMAR, AGED ABOUT 19 YEARS
STUDYING 1ST YEAR BACHELOR OF SCIENCE (NURSING)
C/O SRI. KRISHNA COLLEGE OF NURSING
NO.29/57, CHIMNEY HILLS, PIPELINE ROAD,
NEXT TO JINDAL GOVT. SCHOOL,
CHIKKABANAVAR P.O.
BANGALORE-560090.
3. ASHWIN LAGAMAPPA BHARAMANNAGOL
AGED ABOUT 21 YEARS,
D/O LAGAMAPPA BHIMAPPA BHARMANNAGOL
-35-
STUDYING 1ST YEAR BACHELOR OF SCIENCE (NURSING)
C/O SRI KRISHNA COLLEGE OF NURSING
NO.29/57, CHIMNEY HILLS, PIPELINE ROAD,
NEXT TO JINDAL GOVT. SCHOOL,
CHIKKABANAVAR P.O.
BANGALORE-560090.
...PETITIONERS
(BY SRI. T. KRISHNA, ADVOCATE)
AND
THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH T BLOCK, JAYANAGAR, BANGALORE-560011.
REP. BY ITS REGISTRAR
....RESPONDENT
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT OF
MANDAMUS, DIRECTING THE RESPONDENT RAJIV GANDHI UNIVERSITY
OF HEALTH SCIENCES, TO APPROVE THE ADMISSIONS OF PETITIONERS
2 AND 3 AND FURTHER DIRECT THE RESPONDENT RAJIV GANDHI
UNIVERSITY OF HEALTH SCIENCES TO PERMIT THE PETITIONERS 2 AND
3 TO TAKE UP THE 1ST YEAR BACHELOR OF SCIENCES (NURSING) FINAL
EXAMINATIONS SCHEDULED TO COMMENCE FROM 2ND FEBRUARY, 2022.
IN WP NO.1911/2022
BETWEEN:
1. NARAYAN MAITY
S/O DULAL MAITY
AGE:20 YEARS,
2. JAVEED AKHTAR
S/O GOLAM MORTUZA
AGE:32 YEARS
3. SAYAN SAU
S/O DILIP KUMAR SAU
AGE:23 YEARS
-36-
4. SOUMYADIP GHORAI
D/O GOURHARI GHORAI
AGE:21 YEARS
5. SUSHOVAN BHUNIYA
S/O SANTANU BHUNIYA
AGE:21 YEARS
6. PRIYANA MUKHERJEE
D/O TAPASH MUKHERJEE
AGE:22 YEARS
7. CHANPA NANDI
S/O NITYANANDA NANDI
AGE:24 YEARS
8. SONALI DAS SAMANTA
D/O SADHAN DAS
AGE:34 YEARS
9. SATYAJIT PAL
S/O SWAPAN PAL
AGE:21 YEARS
THE PETITIONER IS THE STUDENTS OF PETITIONER NO.1O
LEELA COLLEGE OF NURSING (BASIC B.SC. NURSING)
5TH WARD, GUGGARAHATTI, BANGALORE ROAD,
BELLAY-583102.
10. LEELA COLLEGE OF NURSING,
(BASIC B.SC. NURSING)
5TH WARD, GUGGARAHATTI,
BANGALORE ROAD,
BELLARY-583102
REP. BY ITS PRINCIPAL
GOVANA PRASANNA
AGED 47 YEARS
....PETITIONERS
(BY SRI.SATISH T.E., ADVOCATE)
AND
-37-
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF HEALTH
SCIENCES, KARNATAKA,
4TH T BLOCK, JAYANAGAR,
BANGALORE-560041.
2. THE SECRETARY
MEDICAL EDUCATION,
M.S. BUILDING, VIDHANA VEEDHI,
BENGALURU-560001.
...RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO ISSUE AN ORDER OR
DIRECTION OR WRIT IN THE NATURE OF MANDAMUS DIRECTING THE 1ST
RESPONDENT TO CONSIDER THE REPRESENTATION MADE BY THE
PETITIONER NO.1O AS PER THE ANNEXURE-D AND ENABLE THE WEB
PORTAL TO ALLOW UPLOADING DETAILS AND ISSUE THE REGISTRATION
NUMBERS TO ALL THE ELIGIBLE PETITIONER NO.1 TO 9 WITHOUT ANY
DISCRIMINATION, WHOSE DETAILS SHALL BE UPLOADED IF THE PORTAL
IS ENABLED AND ISSUE AN ORDER OR DIRECTION OR WRIT IN THE
NATURE OF MANDAMUS DIRECTING THE RESPONDENT NO.1 TO PERMIT
THE STUDENTS OF PETITIONER TO APPEAR FOR EXAMINATION OF 1ST
YEAR BASIC B.SC. (NURSING) COURSE COMMENCING ON 02.02.2022.
IN WP NO.1961/2022
BETWEEN
1. NEW SRI SHANTHINI COLLEGE OF NURSING
SY.No.18,318/319 KUDUREGERE COLONY,
DASANPURA, HOBLI ALUR POST,
BANGALORE.
REPRESENTD BY ITS PRINCIPAL
MRS.ANNAL SATHIYA S
2. SURAJITH MANDAL
-38-
AGED ABOUT 20 YEARS,
S/O BHAGYA MANDAL.
3. AAKRITI RAJBHANDARI
AGED ABOUT 20 YEARS,
D/O HEMATA RAJBHANDARI.
4. SHILPA JANA
AGED ABOUT 26 YEARS,
D/O DEBDULAL JANA.
5. ANJALI ARULI A.K
AGED ABOUT 28 YEARS,
D/O KRISHNANKUTTY.
6. AJNAS.A
AGED ABOUT 19 YEARS,
D/O HASSANKUTTY.A.
7. RAHAMAN
AGED ABOUT 22 YEARS,
D/O MD SERAJUL.
8. ADHIL.C
AGED ABOUT 20 YEARS,
D/O NOUSHAD.
9. ASEEL HISHAM A C
AGED ABOUT 24 YEAR,
S/O ASHARAF P K.
10. INZAMAMUL HOQUE
AGED ABOUT 20 YEARS,
S/O SAEWAR ALAM.
11. NUZHAT ABJA
AGED ABOUT 20YEARS,
D/O SHABAJ
... PETITIONERS
(BY SRI.GIRISH. S.ADV)
-39-
AND
THE REGISTRAR
RGUHS, 4TH T BLOCK, JAYANAGAR,
BANGALORE - 560041
... RESPONDENT
[BY SRI D N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.]
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO CONSIDER AND APPROVE THE
ADMISSIONS OF THE STUDENT PETITIONERS 2 TO 11FOR 1ST YEAR
B.Sc.NURSING COURSE AND ISSUR A WRIT IN THE NATURE OF
MANDAMUS DIRECTING THE RESPONDETNT UNIVERSITY OF ISSUE HALL
KICKET BY ACCEPTING THE EXAMINATION FEE AND PERMTI THE
PETITIONER SUTDENTS 2 TO 11 TO TAKE UP THE 1ST YEAR B.Sc.,
NURSING COURSE SCHEDULED TO COMMENCE FROM 02.02.2022
IN WP NO.1987/2022
BETWEEN:
1. KAUSHIK KUMAR
S/O PHEKOO RAY
AGED 21 YEARS
THE PETITIONER NO.1 IS THE STUDENT OF PETITIONER NO.2 ADARSHA
COLLEGE OF NURSING #42, KENGERI OUTER RING ROAD, JNANAGANGA
NAGAR, MARIAPPANPALYA, BANGALORE-560056.
2. ADARSHA COLLEGE OF NURSING
#42, KENGERI OUTER RING ROAD,
JNANAGANGA NAGAR, MARIAPPANPALYA,
BANGALORE-560056.
REP. BY ITS PRINCIPAL
MRS. PRIYADARSHINI
-40-
AGED:43 YEARS.
....PETITIONERS
(BY SRI. SATISH T.E., ADVOCATE)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF HEALTH
SCIENCES, KARNATAKA,
4TH T BLOCK, JAYANAGAR,
BANGALORE-560041.
2. THE SECRETARY
MEDICAL EDUCATION,
M.S BUILDING, VIDHANA VEEDHI,
BENGALURU-560001.
....RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO ISSUE AN ORDER OR
DIRECTION OR WRIT IN THE NATURE OF MANDAMUS DIRECTING THE 1ST
RESPONDENT TO CONSIDER THE REPRESENTATION MADE BY
PETITIONER NO.2 AS PER THE ANNEXURE-D AND ENABLE THE WEB
PORTAL TO ALLOW UPLOADING DETAILS AND ISSUE THE REGISTRATION
NUMBERS TO THE ELIGIBLE PETITIONER NO.1 WITHOUT ANY
DISCRIMINATION, WHOSE DETAILS SHALL BE UPLOADED IF THE PORTAL
IS ENABLED AND ISSUE AN ORDER OR DIRECTION OR WRIT IN THE
NATURE OF MANDAMUS DIRECTING THE RESPONDENT NO.1 TO PERMIT
THE STUDENT OF PETITIONER NO.2 TO APPEAR FOR EXAMINATION OF
1ST YEAR BASIC B.SC. NURSING COURSE COMMENCING ON 2.2.2022.
IN WRIT PETITION NO.2009/2022
BETWEEN
1. FLORENCE COLLEGE OF NURSING
509, 1ST D MAIN,
III BLOCK HRBR LAYOUT
KALYANNAGAR BANGALORE-500043
REPRESENTED BY PRINCIPAL MRS AMUDHA K
-41-
2. LINA POKHAREL S/O BHAKTA POKHAREL
AGE ABOUT 30 YEARS,
3. ARATI SHAH D/O BISHWANATH SHAHU TELI
AGE ABOUT 34 YEARS
PETITIONERS 2 AND 3 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE
... PETITIONERS
(BY SRI. SHIVARUDRA, ADV.,)
AND
THE REGISTRAR,
RGUHS, 4TH T BLOCK, JAYANAGAR,
BENGALURU-560041
... RESPONDENT
(BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF THE STUDENT
PETITIONERS 2 AND 3 FOR 1ST YEAR M.SC., NURSING COURSE AND DIRECT THE
RESPONDENT UNIVERSITY TO ISSUE HALL TICKET BY ACCEPTING THE
EXAMINATION FEE AND PERMIT THE PETITIONER STUDENTS 2 and 3 TO TAKE
UP THE 1ST YEAR M.SC., NURSING COURSE SCHEDULED TO COMMENCE FROM
02.02.2022.
IN WRIT PETITION NO.2101/2022
BETWEEN
1. CANARA COLLEGE OF NURSING
HOMBADI MANDADI-576223
HALADY ROAD, KUNDAPUMA, UDUPI
REP BY PRINCIPAL NATARAJ K
2. ANWIN J THAYYIL, S/O JOSEPH T J, AGED 22 YEARS
3. JOOVIN KENNEDY, S/O KENNEDY MARKOSE, AGED 20 YEARS
4. DIVYASHREE, D/O RAJIMONCA, AGED 19 YEARS
5. SONA, D/O SONCHIAN T S, AGED 18 YEARS
-42-
PETITIONERS 2 TO 5 ARE STUDENTS OF
1ST PETITIONER'S COLLEGE
... PETITIONERS
(BY SRI. SHIVARUDRA, ADV.,)
AND
THE REGISTRAR, RGUHS , 4TH T BLOCK, JAYANAGAR,
BENGALURU-560041
... RESPONDENT
(BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV.,)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT TO APPROVE THE ADMISSIONS OF THE STUDENT
PETITIONERS 2 AND 3 FOR 1ST YEAR M.SC., NURSING COURSE AND DIRECT THE
RESPONDENT UNIVERSITY TO ISSUE HALL TICKET BY ACCEPTING THE
EXAMINATION FEE AND PERMIT THE PETITIONER STUDENTS 2 TO 5 TO APPEAR
FOR THE EXAMINATION OF 1ST YEAR B.SC., NURSING COURSE SCHEDULED TO
COMMENCE FROM 02.02.2022.
IN WP NO.2186/2022
BETWEEN:
1. MILCAH MAHALTH, D/O SATHYAVEER, AGE:36 YEARS
2. RAJESHWARI, D/O SIDDAPPA DODDAMANI, AGE:27 YEARS
PETITIONERS 1 AND 2 ARE THE STUDENTS OF PETITIONER NO.3
KEERTHI COLLEGE OF NURSING, PRASHANT NAGAR(B), BEHIND GOVT.
COLLEGE, GULBARGA-585105-KARNATAKA.
3. KEERTHI COLLEGE OF NURSING
PRASHANT NAGAR(B), BEHIND GOVT. COLLEGE,
GULBARGA-585105-KARNATAKA.
REP. BY ITS PRINCIPAL SMT. SUDEEN K, AGED 44 YEARS
....PETITIONERS
(BY SRI. PRADEEP KUMAR P.K., ADVOCATE)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF HEALTH
-43-
SCIENCES, KARNATAKA,
4TH T BLOCK, JAYANAGAR,
BANGALORE-560041.
2. THE SECRETARY
MEDICAL EDUCATION,
M.S BUILDING, VIDHANA VEEDHI,
BENGALURU-560001.
....RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO ISSUE AN ORDER OR DIRECTION OR
WRIT IN THE NATURE OF MANDAMUS DIRECTING THE 1ST RESPONDENT TO
CONSIDER THE REPRESENTATION MADE BY PETITIONER NO.3 AS PER THE
ANNEXURE-D AND ENABLE THE WEB PORTAL TO ALLOW UPLOADING DETAILS
AND ISSUE THE REGISTRATION NUMBERS TO THE ELIGIBLE PETITIONER NO.1 &
2 WITHOUT ANY DISCRIMINATION, WHOSE DETAILS SHALL BE UPLOADED IF
THE PORTAL IS ENABLED AND ISSUE AN ORDER OR DIRECTION OR WRIT IN THE
NATURE OF MANDAMUS DIRECTING THE RESPONDENT NO.1 TO PERMIT THE
STUDENTS PETITIONER TO APPEAR FOR EXAMINATION OF 1ST YEAR M.SC.
NURSING COURSE COMMENCING ON 2.2.2022.
IN WP NO.2202/2022
BETWEEN:
1. PASAUKA JOSHEPHINE, D/O JOHN, AGE:27 YEARS
2. RAMESH GORAGUNDAGI, S/O GURUNATH, AGE:25 YEARS
3. RANJEETA, D/O DEVENDRAPPA, AGE:37 YEARS
4. SHALINI, D/O DASHARATH, AGE:31 YEARS
5. SOUMYA SULPI, D/O BUDDARAJ, AGE:26 YEARS
THE PETITONERS 1 TO 5 ARE THE STUDENTS OF
PETITIONER NO.6 KEERTHI COLLEGE OF NURSING,
PRASHANTH NAGAR(B), BEHIND
GOVT. COLLEGE, GULBARGA-585105 (KARNATAKA)
6. KEERTHI COLLEGE OF NURSING,
PRASHANTH NAGAR(B), BEHIND
GOVT. COLLEGE, GULBARGA-585105 (KARNATAKA)
-44-
REP. BY ITS PRINCIPAL SMT. SUDENA, AGED 44 YEARS
....PETITIONERS
(BY SRI. SATISH T.E., ADVOCATE)
AND
1. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF HEALTH
SCIENCES, KARNATAKA,
4TH T BLOCK, JAYANAGAR,
BANGALORE-560041.
2. THE SECRETARY
MEDICAL EDUCATION,
M.S BUILDING, VIDHANA VEEDHI,
BENGALURU-560001.
....RESPONDENTS
[BY SRI D. N. NANJUNDAREDDY SENIOR COUNSEL
FOR SMT. FARAH FATHIMA, ADV FOR R1;
SMT. ROOPA K R, HCGP FOR R2]
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO ISSUE AN ORDER OR DIRECTION OR
WRIT IN THE NATURE OF MANDAMUS DIRECTING THE 1ST RESPONDENT TO
CONSIDER THE REPRESENTATION MADE BY PETITIONER NO.6 AS PER THE
ANNEXURE-D AND ENABLE THE WEB PORTAL TO ALLOW UPLOADING DETAILS
AND ISSUE THE REGISTRATION NUMBERS TO ALL THE ELIGIBLE PETITIONER
NO.1 TO 5 WITHOUT ANY DISCRIMINATION, WHOSE DETAILS SHALL BE
UPLOADED IF THE PORTAL IS ENABLED AND ISSUE AN ORDER OR DIRECTION
OR WRIT IN THE NATURE OF MANDAMUS DIRECTING THE RESPONDENT NO.1 TO
PERMIT THE STUDENTS PETITIONER TO APPEAR FOR EXAMINATION OF 1ST YEAR
POST BASIC B.SC. NURSING COURSE COMMENCING ON 2.2.2022.
THESE WRIT PETITIONS COMING ON FOR FURTHER HEARING THIS DAY,
THE COURT MADE THE FOLLOWING (THROUGH V.C. AT DHARWAD BENCH) :
-45-
ORDER
Learned Counsel Sri. D. N. Nanjunda Reddy, appearing for the respondent-University submits that the petitioners in the above cases have furnished to the University the required affidavit of undertaking, requisite admission fees pertaining to the concerned students, fine & the required documents and therefore, the University will not have any difficulty in regularizing said students of the petitioner-Institutions. He submits that the documents produced and the amounts paid are being processed and subject to their genuineness, the University will have regularize them and grant the relief sought for by them.
Recording the said submission, the above writ petitions are disposed off as having become infructuous.
In view of disposal of the petitions, pending interlocutory applications, if any, do not survive for consideration and are disposed off accordingly.
Sd/-
JUDGE YAN