Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(x) in The Bar Council of Uttar Pradesh Election Rules, 1968 (x)"Secretary" means the Secretary of the Bar Council or any other person appointed by the Bar Council to perform the duties of Secretary.
