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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(2)(v) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(v)any article, object or thing declared by the Government, by notification, to be an antiquity for the purposes of this Act,