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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 120 in Finance Act, 2012

120. Amendment of section 2.

- In the Customs Act, 1962 (hereinafter referred to as the Customs Act), in section 2, in clause (10), after the words "to be a customs airport", the words, brackets and letters "and includes a place appointed under clause (aa) of that section to be an air freight station" shall be inserted.