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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(8) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(8)The Vice-Chancellor shall preside at the convocation of the private university in the absence of the Visitor and the Chancellor.