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Supreme Court - Daily Orders

Commissioner Of Income Tax ... vs P.D Associates (P) Ltd (Amalgamated ... on 29 January, 2016

Bench: Anil R. Dave, Shiva Kirti Singh, Adarsh Kumar Goel

     ITEM NO.23                            COURT NO.2                 SECTION IIIA

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2016
                                            (CC No.1464/2016)

     (Arising out of impugned final judgment and order dated 14/09/2015
     in ITA No. 465/2015 passed by the High Court Of Delhi At New Delhi)

     COMMISSIONER OF INCOME TAX (CENTRAL-II) NEW DELHI                 Petitioner(s)

                                                  VERSUS

     P.D ASSOCIATES (P) LTD                             Respondent(s)
     (With appln. (s) for c/delay in filing SLP and office report)

     WITH
     S.L.P.(C)...CC No. 1553/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)


     Date : 29/01/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)             Mr.    P.S. Narsimha,ASG
                                   Ms.    Rekha Pandey,Adv.
                                   Ms.    B.Sunita Rao,Adv.
                                   Mr.    Anurag,Adv.
                                   Mr.    Ashok Panigrahi,Adv.
                                   Ms.    Richa Pandey,Adv.
                                   Ms.    Neelam Chand,Adv.
                                   For    Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Leave granted.

Signature Not Verified

Tag with Civil Appeal No.285 of 2014.

Digitally signed by Sarita Purohit Date: 2016.01.30 12:33:49 IST Reason:

(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar