Section 15(1) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961
(1)Subject to the provisions of this Chapter and subject to any general or special orders of the Board, it shall be the duty of the Registrar,-(i)to keep the register and list,(ii)to attend the meetings of the Board, and(iii)to perform generally the duties of the Secretary to the Board.
