Rajasthan High Court - Jodhpur
Balsamand Aadarsh Vikas Samiti vs State And Ors on 2 May, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 4570/2016
Balsamand Aadarsh Vikas Samiti
----Petitioner
Versus
State And Ors
----Respondent
For Petitioner(s) : Mr. Govind Suthar
For Respondent(s) : Mr. Hukam Singh
HON'BLE DR. JUSTICE NUPUR BHATI
Order 02/05/2023
1. The matter comes up for orders on the interlocutory application (No.02/2023) for preponement of the date of the writ petition.
2. The Registry has already fixed the date in this matter i.e. 29.05.2023.
3. Therefore, the interlocutory application (No.02/2023) is rejected.
4. List on 29.05.2023.
(DR. NUPUR BHATI),J Surabhii-54/-
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