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State of Jammu-Kashmir - Section

Section 58 in Jammu and Kashmir Co-operative Societies Rules, 2001

58. Registration of Copies of Instruments under section 94

- Copies of instruments referred to in section 94 duly certified by the Manager of the Agriculture and Rural Development Bank shall be sent by Agriculture and Rural Development Bank to the Registering Officer concerned within a period of 3 months from the date of execution of the instrument by registered post or by hand delivery.