Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(58) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (58)"mezzanine floor" means an intermediate floor between two floors, above ground level, accessible only from the lower floor;
