Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Andhra Pradesh - Subsection Section 53(2)(i) in Andhra Pradesh Electricity Reform Act, 1998 (i)the determination of the standard of performance of the persons involved in the generation transmission distribution and supply of electricity in the State;