Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(2)(a) in Haryana Electricity Regulatory Commission (Tariff) Regulations, 1999 (a)the licensee's demand forecast by consumer class for the ensuring financial year and the derivation of the forecast;