Delhi High Court - Orders
Babu Lal And Anr vs Cholamandalam Investment And Finance ... on 16 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 135/2023 & CM. APPLS. 33871/2023, 33873/2023
BABU LAL AND ANR. ..... Appellant
Through: Mr. Mukesh Kumar, Mr. Adarsh
Pandey and Mr. Rajesh Kumar,
Advocates.
versus
CHOLAMANDALAM INVESTMENT AND FINANCE
COMPANY LTD. AND ANR. ..... Respondent
Through: Ms. Tannu, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 16.10.2023
1. Ms. Tannu, Advocate enters appearance for the respondents and prays for some time to address arguments.
2. At request, list on 08.11.2023.
3. Interim order to continue.
SANJEEV SACHDEVA, J MANOJ JAIN, J OCTOBER 16, 2023 NA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:48:55