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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

16. Adoption of own admission procedure.

- Any institution which has been established and permitted to adopt its own admission procedure for last, at least (25) years shall submit the records to the [AFRC] [Substituted 'Permanent Committee' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).] and obtain permission to adopt its own admission procedure. Such Colleges shall follow all procedure of fair, transparent and merit based selections.