Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 33 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 33. Constitution of other authorities. - The Governing Council may constitute such other authorities of the University as may be necessary in the manner prescribed in the statutes.
