Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Andhra Pradesh - Subsection Section 21(2)(c) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016 (c)in the execution of such part of the peripheral and bulk services as may be considered necessary.