Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(5) in The West Bengal Acupuncture System Of Therapy Act, 1996. (5)to provide for instructions or for refresher courses in such branches of medical science as would be useful to persons studying the Acupuncture system of therapy;
