Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act] State of Andhra Pradesh - Subsection Section 108(1)(b) in Andhra Pradesh Capital Region Development Authority Act, 2014 (b)payment of the development charges and other fees and charges to the Authority to be levied under the Act.