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[Cites 0, Cited by 0] [Section 612] [Entire Act]

State of Jharkhand - Subsection

Section 612(2) in Bihar Education Code, 1961

(2)For each additional room, the maximum rent and electric fitting rent and furniture rent which could be realized from boarders if that room was fully occupied.Note. - (1) In training schools the charge to be levied is based on the assumption that each boarder pays Rs. 1.50 as rent and 37 Paise as furniture rent.