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Andhra Pradesh High Court - Amravati

Gandru Venugopala Krishna vs Vankayalapati Gandru Rajani on 5 September, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. A.S.No.655 of 2009 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

06. 05.09.2023 TMR,J Heard both sides. Reserved 'for judgment'.

________ TMR, J MS