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[Cites 0, Cited by 0] [Section 260(1)] [Section 260] [Entire Act]

State of Maharashtra - Subsection

Section 260(1)(i) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(i)dissolve such Zilla Parishad [*] [The words 'or' was deleted by Maharashtra 21 of 1994 Section 76(1)(a).]